High Courts24 Jun 2002Dismissed
Mahabir Mandal Vs Lakhan Lal Mandal and Others
Patna High Court · (2002) 3 PLJR 310
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 36 of 66
High Courts03 Jun 2002
Dr. Prativa Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 516
Bihar Employees State Insurance Medical Service Rules, 1981 — Rule 24, 4Constitution of India, 1950 — Article 226, 309
High Courts24 May 2002Allowed
Hem Kumar Singh Vs State of Bihar
Patna High Court · (2002) 4 PLJR 500
Penal Code, 1860 (IPC) — Section 302
High Courts24 May 2002Allowed
Girish Kumar Vs Managing Director, Bihar State Marketing Board and Others
Patna High Court · (2002) 05 PAT CK 0074
High Courts24 May 2002Dismissed
Satya Narayan Bind and Others Vs State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0054
High Courts24 May 2002
Chini Sah Vs State of Bihar State of Bihar Vs Chini Sah
Patna High Court · (2002) 05 PAT CK 0045
High Courts24 May 2002Dismissed
Raja Giri @ Rajaram Giri and Others Vs State of Bihar
Patna High Court · (2003) CriLJ 2347 : (2003) 4 PLJR 467
Penal Code, 1860 (IPC) — Section 354
High Courts23 May 2002Allowed
Jan Kalyan Press Vs Bhargava Bhushan Press and Others
Patna High Court · (2002) 05 PAT CK 0105
High Courts23 May 2002Dismissed
Rakesh Kumar Vs The Managing Director, Bihar Agricultural Marketing Board and Others
Patna High Court · (2002) 3 PLJR 264
High Courts23 May 2002Dismissed
Jaya Pandey and Others Vs Nirmal Kumar Singh and Others
Patna High Court · (2002) 05 PAT CK 0089
High Courts23 May 2002
Kanti Devi Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 263
Workmens Compensation Act, 1923 — Section 10, 10(1)
High Courts23 May 2002Allowed
Raghunath Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 5
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 401, 482
High Courts23 May 2002Allowed
Aditya Kumar Sinha @ Jhunnu and Others Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 12
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts22 May 2002Allowed
United India Insurance Co. Ltd. Vs Satya Narain Malick and Others
Patna High Court · (2002) 05 PAT CK 0102
High Courts22 May 2002Dismissed
Md. Ashraf Vs State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0093
High Courts22 May 2002Allowed
Shamshul Mian @ Thag Mian Vs The State of Bihar
Patna High Court · (2002) 05 PAT CK 0082
High Courts22 May 2002Dismissed
State of Bihar Vs Dilip Kumar Srivastava and Others
Patna High Court · (2002) 05 PAT CK 0081
High Courts22 May 2002Dismissed
Shiva Manjhi and Another Vs State of Bihar
Patna High Court · (2002) 05 PAT CK 0037
High Courts22 May 2002Allowed
Md. Shamim and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 829
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts22 May 2002Dismissed
Shatrughan Rabidas Vs State of Bihar
Patna High Court · (2002) 05 PAT CK 0012