High Courts02 Jul 2002Allowed
Ram Kishore Singh @ Kale Singh Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0118
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 34 of 66
High Courts02 Jul 2002Allowed
Ramji Prasad Rai Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 429
High Courts02 Jul 2002Dismissed
Ram Govind Yadav and Others Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2262 : (2002) 3 PLJR 687
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts02 Jul 2002Dismissed
Dinesh Chandra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 392
Banking Regulation Act, 1949 — Section 11
High Courts02 Jul 2002Dismissed
Poddar Suraj Kumar @ Poddar Saroj Kumar Vs The State of Bihar and Another
Patna High Court · (2002) 4 PLJR 474
Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 210, 210(3)
High Courts02 Jul 2002Dismissed
Raghunath Pandey and Others Vs Smt. Panmati Kuer and Others
Patna High Court · (2003) 1 PLJR 68
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jul 2002
National Insurance Co. Ltd. Vs Rambali Devi and Others
Patna High Court · (2003) 1 ACC 492 : (2002) 3 PLJR 437
Motor Vehicles Act, 1994 — Schedule 2
High Courts02 Jul 2002Allowed
Raj Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1509
High Courts01 Jul 2002Dismissed
Manjubala Sinha Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0108
High Courts01 Jul 2002
Bhola Prasad Sao Vs The Election Commission and Others
Patna High Court · (2002) 07 PAT CK 0077
High Courts01 Jul 2002Allowed
Kamlawati Devi Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0072
High Courts01 Jul 2002Dismissed
Ram Pal Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 07 PAT CK 0057
High Courts01 Jul 2002Dismissed
Bihar Vidyalaya Pariksha Samiti Karamchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0054
High Courts01 Jul 2002Dismissed
Shri Rajeshwar Lal Das Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 439
High Courts01 Jul 2002
Dharam Shila Kuer Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0009
High Courts28 Jun 2002Dismissed
Daya Shankar Singh Vs State of Bihar
Patna High Court · (2002) 3 PLJR 709
Penal Code, 1860 (IPC) — Section 302
High Courts28 Jun 2002Dismissed
Akalu Yadav and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 2020
Penal Code, 1860 (IPC) — Section 323, 324
High Courts28 Jun 2002Allowed
Vijay Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2002) 06 PAT CK 0013
High Courts27 Jun 2002Allowed
Sumit Bose @ Sumit Ranjan Bose and Others Vs The State of Bihar and Another
Patna High Court · (2002) 06 PAT CK 0022
High Courts27 Jun 2002Allowed
Phool Mohammad Khan and Another Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 284
Waqf Act, 1954 — Section 27Waqf Act, 1995 — Section 40