High Courts12 Jul 2002Dismissed
Karu Ram, Ashok Ram and Krishna Ram Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0006
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 32 of 66
High Courts12 Jul 2002
Pawan Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 581
High Courts11 Jul 2002Allowed
Ramayan Mishra Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 56
High Courts11 Jul 2002
Kamta Singh and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1933 : (2004) 2 PLJR 44
Penal Code, 1860 (IPC) — Section 395, 412
High Courts11 Jul 2002Dismissed
Kailash Paswan Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 391
High Courts11 Jul 2002Dismissed
Krishna Yadav @ Krishna Ahir Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 730
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts11 Jul 2002Dismissed
Parmeshwari Barhi and Others Vs Bindeshwari Mahto and Others
Patna High Court · (2002) 3 PLJR 630
High Courts11 Jul 2002Allowed
Manvendra Narain Agrawal Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 3 BLJR 1731 : (2002) 3 PLJR 510
High Courts11 Jul 2002Allowed
Bimlesh Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2002) 4 PLJR 435
Criminal Procedure Code, 1973 (CrPC) — Section 193, 194, 200, 202, 202(1)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Jul 2002Allowed
Pintu Singh @ Sudhir Singh @ Mastan Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 545
Bihar Control of Crimes Act, 1981 — Section 12, 12(1), 12(2), 12(3), 21(1)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 324, 341
High Courts11 Jul 2002Dismissed
Kapildeo Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 528
Bihar School Examination Board Act, 1952 — Section 17
High Courts10 Jul 2002Allowed
Sitaram Yadav Vs The Bihar State Tourism Development Corpn. and Others
Patna High Court · (2002) 3 PLJR 594
Constitution of India, 1950 — Article 311(2)
High Courts10 Jul 2002Dismissed
Smt. Indira Sinha and Another Vs The State of Bihar and Another
Patna High Court · (2002) 2 BLJR 1657
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts10 Jul 2002
Nathuni Sah Vs Kashi Nath Mishra and Others
Patna High Court · (2002) 07 PAT CK 0104
High Courts10 Jul 2002Dismissed
Dr. S. Chakravarty and Others Vs State of Bihar and Another
Patna High Court · (2002) 07 PAT CK 0008
High Courts09 Jul 2002Allowed
Dr. Durgeshwari Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 634
High Courts09 Jul 2002Dismissed
Ramanuj Pandey and Others and Pappu Chemicals and Minerals and Another Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0119
High Courts09 Jul 2002Allowed
Amod Kumar Singh Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 520
High Courts09 Jul 2002Dismissed
Arun Kumar and Another Vs The Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 67
Bihar Intermediate Education Council Act, 1992 — Section 15, 15(1), 39, 41, 57Representation of the People Act, 1950 — Section 27, 27(3)
High Courts09 Jul 2002Dismissed
Ramanuj Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0068