High Courts22 Jul 2002Dismissed
Jaggu Sah and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 2024
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 380, 452
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 30 of 66
High Courts19 Jul 2002Allowed
Nitishwar Jha Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0136
High Courts19 Jul 2002Allowed
Surendra Prasad Mishra @ Khalu Mishra and Another Vs State of Bihar and Others
Patna High Court · (2003) 1 BC 316 : (2002) 4 PLJR 134
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 21(2), 40(1)
High Courts19 Jul 2002Dismissed
Balbir Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 2003 Patna 31 : (2002) 3 PLJR 755
Constitution of India, 1950 — Article 226, 25
High Courts19 Jul 2002Dismissed
Satyanarayan Pasi and Others Vs State of Bihar
Patna High Court · (2003) CriLJ 4393 : (2002) 4 PLJR 589
Penal Code, 1860 (IPC) — Section 149, 300, 302
High Courts19 Jul 2002Dismissed
Ram Sharan Prasad @ Ram Sharan Mahto Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1638
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts19 Jul 2002Dismissed
National Insurance Co. Ltd. Vs Sunaina Devi and Others
Patna High Court · (2003) ACJ 1746 : (2002) 3 PLJR 525
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Jul 2002Dismissed
Dinesh Paswan Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0015
High Courts18 Jul 2002Dismissed
Sk. Junarbi Vs Sk. Mahmood and Others
Patna High Court · (2002) 4 PLJR 138
Civil Procedure Code, 1908 (CPC) — Section 144, 2(2)
High Courts18 Jul 2002Allowed
Anuragi Devi Vs Haribansh Narain Singh and Others
Patna High Court · (2002) 3 BLJR 2158
High Courts18 Jul 2002Dismissed
Bishundeo Poddar and Others Vs The State of Bihar
Patna High Court · (2002) 50 BLJR 2280 : (2003) CriLJ 1558 : (2003) 2 DMC 64 : (2002) 3 PLJR 712
Penal Code, 1860 (IPC) — Section 300
High Courts18 Jul 2002Dismissed
Ashish Kumar Jha Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0056
High Courts18 Jul 2002Allowed
Subodh Kumar Poddar Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 532
High Courts18 Jul 2002Dismissed
Guli Mian and Gouri Rout Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 457
Penal Code, 1860 (IPC) — Section 304, 325
High Courts17 Jul 2002Dismissed
Ramdeo Yadav Vs State of Bihar
Patna High Court · (2002) 4 PLJR 823
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts17 Jul 2002Dismissed
Kameshwar Beldar and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0131
High Courts17 Jul 2002
Harizan Naw Avam Jahaj Tatha Sadak Yatayat Swavalambi Sahakari Samiti Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 523
High Courts17 Jul 2002Allowed
Israil and Others Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2249 : (2002) 4 PLJR 539
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 380, 396, 438
High Courts17 Jul 2002Dismissed
Ramesh Pd. Verma Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0024
High Courts17 Jul 2002Allowed
Dr. Prem Agrawal Vs The State of Bihar and Another
Patna High Court · (2002) 07 PAT CK 0022