High Courts24 Jul 2002Allowed
New India Assurance Co. Ltd. Vs Sheo Pujan Singh and Others
Patna High Court · (2002) 07 PAT CK 0070
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 29 of 66
High Courts24 Jul 2002Allowed
Anirudh Singh @ Anirudh Yadav Vs State of Bihar
Patna High Court · (2002) 07 PAT CK 0036
High Courts24 Jul 2002Dismissed
Nag Narain Singh Vs Mohd. Adalat Hussain and Others
Patna High Court · (2002) 3 BLJR 1829 : (2002) 4 PLJR 190
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts24 Jul 2002
Arun Kumar Mukherjee Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 420
Bihar Regional Development Authorities Act, 1981 — Section 53
High Courts24 Jul 2002Dismissed
Ramesh Chandra Agrawal Vs Patna Regional Development Authority and Others
Patna High Court · (2002) 3 PLJR 801
Bihar Regional Development Authorities Act, 1981 — Section 54Constitution of India, 1950 — Article 226
High Courts23 Jul 2002Dismissed
Sitaram Choudhary Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0154
High Courts23 Jul 2002Allowed
Md. Ayub Alam Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1936
Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 7
High Courts23 Jul 2002Dismissed
Bariarpur Fisherman Cooperative Society and Another Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 744
Bihar Co-operative Societies Act, 1935 — Section 11, 48, 48(9)Bihar Co-operative Societies Rules, 1959 — Rule 15(1)
High Courts23 Jul 2002Dismissed
Bhagwanjee Prasad Vs The State of Bihar and Another
Patna High Court · (2002) 07 PAT CK 0093
High Courts23 Jul 2002Dismissed
Sushil Kumar and Another Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2206 : (2002) 4 PLJR 557
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 144, 302, 307, 34, 447
High Courts23 Jul 2002Dismissed
Abdul Jabbar Ansari and Others Vs Bhola Tiwari and Others
Patna High Court · (2002) 07 PAT CK 0083
High Courts23 Jul 2002Allowed
Krishak Sangathan Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 87
Constitution of India, 1950 — Article 243G
High Courts23 Jul 2002Allowed
Pankaj Kumar Vs The State of Bihar and Another
Patna High Court · (2003) 2 RCR(Criminal) 269
High Courts23 Jul 2002Allowed
M/s Lachhman Wire Industries Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 536
Constitution of India, 1950 — Article 19(g), 226Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 4, 5
High Courts23 Jul 2002Dismissed
Dharmendra Singh Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0013
High Courts22 Jul 2002Allowed
Babu Lal Sah Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0141
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Jul 2002Allowed
Rameshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1803
Bihar Agricultural Produce Markets Act, 1960 — Section 3, 4
High Courts22 Jul 2002Dismissed
Jagan Sahani and Others Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0089
High Courts22 Jul 2002Allowed
Amresh Chandra Sinha and Others Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 754
High Courts22 Jul 2002
Vijay Kumar Rana Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 120