High Courts01 Aug 2002Allowed
Shyam Payre Sharma Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 629
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 27 of 66
High Courts01 Aug 2002Dismissed
Ram Narayan and Sons Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 738
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 16
High Courts01 Aug 2002Allowed
Shiv Shankar Sahu Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 739
High Courts31 Jul 2002
Ajay Kumar Verma and Another Vs The State Electricity Board and Others
Patna High Court · (2002) 4 PLJR 79
High Courts31 Jul 2002Allowed
Siya Devi Vs Bihar State Tourism Development Corporation and Others
Patna High Court · (2002) 07 PAT CK 0134
High Courts31 Jul 2002Allowed
Ramdas Dhanuk and Others Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2286
Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Jul 2002Dismissed
Subodh Mahto and Others Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2243
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Jul 2002Dismissed
Bibi Ajarsan and Others Vs Gayasuddin
Patna High Court · (2002) 07 PAT CK 0067
High Courts31 Jul 2002Dismissed
Md. Sabir Hussain and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0064
High Courts31 Jul 2002Dismissed
Sri Umesh Kumar and Others Vs Vijay Kumar Singh and Others
Patna High Court · (2002) 3 BLJR 1769
High Courts31 Jul 2002Dismissed
Chandradip Rai and Others Vs Md. Tahir Ansari and Others
Patna High Court · (2002) 07 PAT CK 0052
High Courts31 Jul 2002Dismissed
Baban Lal and Others Vs Collector and Others
Patna High Court · (2002) 3 BLJR 1777
High Courts30 Jul 2002Dismissed
Subodh Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 66
High Courts30 Jul 2002Allowed
Wyeth Lederle Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 580
Drugs and Cosmetics Rules, 1945 — Rule 105(1), 105(2)
High Courts30 Jul 2002Dismissed
Ramayan Dass Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 12
High Courts30 Jul 2002Allowed
Vishnu Sugar Mills Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2002) 07 PAT CK 0097
High Courts30 Jul 2002Allowed
Ranjan Kumar Sinha Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 736
High Courts30 Jul 2002Dismissed
Krishna Bihar Pandey and Others Vs State
Patna High Court · (2002) 07 PAT CK 0060
High Courts30 Jul 2002Allowed
Kalawati Kuer Vs Srinivas Singh and Others
Patna High Court · (2002) 07 PAT CK 0044
High Courts30 Jul 2002Dismissed
Girija Singh and Awadhesh Prasad Singh Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0012