High Courts12 Aug 2002Dismissed
Ram Sunder Mahto and Others Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 98
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 25 of 66
High Courts12 Aug 2002Dismissed
Ganesh Prasad Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 08 PAT CK 0029
High Courts09 Aug 2002Dismissed
Anup Lal Rishi Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 86
High Courts09 Aug 2002
Paras Nath Rai and Others Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0057
High Courts09 Aug 2002Allowed
Sanjeev Lal and Others Vs The Union of India (UOI) and Others
Patna High Court · (2002) 08 PAT CK 0048
High Courts09 Aug 2002Dismissed
Triloki Nath Singh Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 256
High Courts09 Aug 2002Allowed
Ramashish Yadav Vs The State of Bihar and Another
Patna High Court · (2002) 08 PAT CK 0040
High Courts09 Aug 2002Dismissed
Arjun Manjhi Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0012
High Courts08 Aug 2002Allowed
Yogendra Malakar Vs State of Bihar and Another
Patna High Court · (2002) 3 PLJR 650
High Courts08 Aug 2002Dismissed
Bisho Mistry Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1825 : (2002) 4 PLJR 302
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326
High Courts08 Aug 2002Dismissed
Bindeshwari Yadav @ Bino Yadav, Natho Yadav, Parma Sao and Shankar Sao Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 179
Penal Code, 1860 (IPC) — Section 323, 337, 448
High Courts08 Aug 2002Dismissed
Moharam Mian Vs Narendra Kumar Singh @ Bhagat Singh and Another
Patna High Court · (2002) 08 PAT CK 0026
High Courts07 Aug 2002Dismissed
Shivam Enterprises Vs State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0120
High Courts07 Aug 2002Dismissed
Ram Naresh Singh and Others Vs The General Manager, Central Bank of India and Others
Patna High Court · (2002) 4 PLJR 71
Constitution of India, 1950 — Article 14, 16, 309
High Courts07 Aug 2002Allowed
Sarju Sah and Others Vs Ram Pati Mallah and Others
Patna High Court · (2002) 08 PAT CK 0069
High Courts07 Aug 2002Allowed
Vishnu Suger Mills and Others Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0068
High Courts07 Aug 2002Allowed
Lutan Paswan and Mahabir Paswan Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 480
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts07 Aug 2002Allowed
Om Prakash Sinha Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0033
High Courts07 Aug 2002Allowed
Central Coal Field Ltd. and Others Vs Kalyan Chemicals and Others
Patna High Court · (2002) 4 PLJR 84
High Courts06 Aug 2002Dismissed
Haris Chandra Mishra @ Harichandra Mishra and Chhathu Sah Vs State of Bihar
Patna High Court · (2002) 4 PLJR 730
Penal Code, 1860 (IPC) — Section 147, 379