High Courts16 Aug 2002Dismissed
Bhola Prasad Vs Kashi Kant Jha and Others
Patna High Court · (2002) 4 PLJR 39
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(8)Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 24 of 66
High Courts16 Aug 2002Dismissed
Sanju Sinha Vs Vice-Chairman, PRDA and Others
Patna High Court · (2003) 1 BC 340 : (2002) 4 PLJR 50
Negotiable Instruments Act, 1881 (NI) — Section 131, 131A, 85, 85A
High Courts16 Aug 2002Allowed
Manohar Gope and Jogi Gope Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 604
Penal Code, 1860 (IPC) — Section 395, 412
High Courts16 Aug 2002Dismissed
Diwakar Yadav Vs State of Bihar
Patna High Court · (2002) 4 PLJR 374
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts14 Aug 2002Dismissed
Ramprasad Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 08 PAT CK 0109
High Courts14 Aug 2002Dismissed
Bihar State Electricity Board Vs P.O., Labour Court and Others
Patna High Court · (2002) 50 BLJR 1858 : (2002) 95 FLR 812 : (2003) 1 LLJ 349 : (2003) 3 PLJR 433
Employees State Insurance (General) Regulations, 1950 — Section 31AEmployees State Insurance Act, 1948 — Section 85B
High Courts14 Aug 2002Dismissed
Lakshman Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 1
Penal Code, 1860 (IPC) — Section 380
High Courts13 Aug 2002Dismissed
Bachu Thakur Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 80
High Courts13 Aug 2002Dismissed
Lalji Ram Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0107
High Courts13 Aug 2002Dismissed
Sahdeo Singh and Others Vs Dasrath Singh and Others
Patna High Court · (2002) 4 PLJR 586
High Courts13 Aug 2002Dismissed
Kare Singh Vs State of Bihar The State of Bihar Vs Kare Singh
Patna High Court · (2002) 08 PAT CK 0095
High Courts13 Aug 2002Allowed
Akhtar Alam Vs B.N. Mandal University and Others
Patna High Court · (2002) 08 PAT CK 0086
High Courts13 Aug 2002
Premlata Gupta Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 2 : (2002) 50 BLJR 1816 : (2002) 3 PLJR 769
Bihar and Orissa Excise Act, 1915 — Section 89Bihar and Orissa Excise Rules, 1919 — Rule 44, 45, 46Constitution of India, 1950 — Article 14
High Courts13 Aug 2002Dismissed
Krishak Sangathan Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 122
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(18), 3, 4, 4AConstitution of India, 1950 — Article 243G
High Courts13 Aug 2002Allowed
Arbind Kumar Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0015
High Courts12 Aug 2002Allowed
Manoj Baid and Another Vs State of Bihar and Another
Patna High Court · (2002) 4 PLJR 95
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 317Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420
High Courts12 Aug 2002Allowed
Awadhesh Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0081
High Courts12 Aug 2002
Mohan Rai and Others Vs State of Bihar
Patna High Court · (2002) 08 PAT CK 0074
High Courts12 Aug 2002
Ram Sewak Singh Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0055