CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2002

COURT ARCHIVE

Patna High Court judgments, 2002

1,312 judgments · page 22 of 66

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts27 Aug 2002Dismissed

Mamta Kumari Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 706

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 13
Read judgment
High Courts27 Aug 2002Dismissed

Devendra Prasad Singh and Another Vs The State of Bihar and Others

Patna High Court · (2002) 08 PAT CK 0115

Read judgment
High Courts27 Aug 2002Dismissed

Brijesh Prasad @ Brijeshwar Prasad and Others Vs Most. Kamla Verma and Others

Patna High Court · (2002) 08 PAT CK 0022

Read judgment
High Courts27 Aug 2002Allowed

Navo Nath Mishra and Others Vs The State of Bihar

Patna High Court · (2002) 4 PLJR 740

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Read judgment
High Courts26 Aug 2002

Smt. Anita Devi @ Anita Acharya Vs The State of Bihar and Others

Patna High Court · (2002) 08 PAT CK 0121

Read judgment
High Courts26 Aug 2002

lndustrial Forge and Engineering Company Ltd. Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 670

Bihar Reorganisation Act, 2000 — Section 50
Read judgment
High Courts26 Aug 2002Allowed

Meena Devi Vs The Union of India (UOI) and Others

Patna High Court · (2002) 08 PAT CK 0110

Read judgment
High Courts26 Aug 2002Dismissed

Surya Nath Upadhaya and Others Vs The State of Bihar

Patna High Court · (2002) 08 PAT CK 0101

Read judgment
High Courts26 Aug 2002Dismissed

Jayanti Industries Vs Bihar State Electricity Board and Others

Patna High Court · (2002) 3 BLJR 2090 : (2002) 4 PLJR 400

Electricity Act, 1910 — Section 24
Read judgment
High Courts26 Aug 2002Allowed

Surendra Choudhary Vs State of Bihar and Others

Patna High Court · (2003) CriLJ 2596 : (2002) 4 PLJR 691

Criminal Procedure Code, 1973 (CrPC) — Section 357, 358
Read judgment
High Courts26 Aug 2002Allowed

Jamuna Tiwary Vs State of Bihar

Patna High Court · (2002) 3 BLJR 1909

Penal Code, 1860 (IPC) — Section 465, 467
Read judgment
High Courts26 Aug 2002Dismissed

Sita Ram Singh Vs The State of Bihar

Patna High Court · (2002) 4 PLJR 158

Penal Code, 1860 (IPC) — Section 420
Read judgment
High Courts26 Aug 2002Dismissed

Jamuna Singh Vs The State of Bihar and Others

Patna High Court · (2002) 3 BLJR 1916

Constitution of India, 1950 — Article 14, 16
Read judgment
High Courts26 Aug 2002Allowed

Anand Prasad Singh and Others Vs Union of India (UOI) and Others

Patna High Court · (2002) 4 PLJR 85

Read judgment
High Courts23 Aug 2002Allowed

Shamsher Bahadur Sinha Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 239

Bihar Pension Rules, 1950 — Rule 43
Read judgment
High Courts23 Aug 2002

Gita Devi and Another Vs The Deputy General Manager, Allahabad Bank and Others

Patna High Court · (2002) 08 PAT CK 0056

Read judgment
High Courts23 Aug 2002

Mamta Kumari Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 125

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 18, 25, 34, 47, 66
Read judgment
High Courts23 Aug 2002Dismissed

Chhatho Khatoon and Tajmun Khatoon Vs The State of Bihar

Patna High Court · (2002) 08 PAT CK 0018

Read judgment
High Courts22 Aug 2002Dismissed

Bihar Pensioners Samaj Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 87

Read judgment
High Courts22 Aug 2002

Abdul Karim Vs State of Bihar and Others

Patna High Court · (2002) 4 PLJR 440

Read judgment
Previous1…2021222324…66Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions