COURT ARCHIVE

Patna High Court judgments, 2002

1,312 judgments · page 21 of 66

High Courts02 Sept 2002Allowed

Rajendra Prasad Athghara and Others Vs Chandra Chur Choudhary and Others

Patna High Court · (2002) 4 PLJR 90

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8

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High Courts02 Sept 2002Dismissed

Shivani Devi Vs Manoj Kumar Singh and Others Sri Manoj Kumar Singh and Others Vs The State of Bihar and Others

Patna High Court · (2003) 50 BLJR 1924

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts02 Sept 2002Allowed

Surendra Kumar Azad Vs Md. Hanifuddin and Others

Patna High Court · (2002) 4 PLJR 63

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(2), 14(8)Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts02 Sept 2002Allowed

Rabindra Pratap Pandey Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 865

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High Courts02 Sept 2002Allowed

Tanzar Aftab Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 29

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High Courts02 Sept 2002Allowed

Bina Kumari Vs Bihar College Service Commission and Others

Patna High Court · (2003) 2 PLJR 165

Bihar College Service Commission Act, 1976 — Section 2, 2(10), 2(11)

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High Courts29 Aug 2002

Bijay Kant Jha Vs The Bihar State Sugar Corporation Limited and Others

Patna High Court · (2002) 4 PLJR 156

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High Courts29 Aug 2002Dismissed

Ram Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2002) 08 PAT CK 0097

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High Courts29 Aug 2002Dismissed

Sukhdeo Narayan Upadhayay Vs Union of India (UOI) and Others

Patna High Court · (2002) 4 PLJR 649

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High Courts29 Aug 2002Allowed

Panchu Mandal Vs State of Bihar

Patna High Court · (2003) 2 PLJR 386

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 447

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High Courts29 Aug 2002

Lt. Colonel Ram Randhir Singh Vs State of Bihar and Others

Patna High Court · (2002) 3 BLJR 2109

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High Courts29 Aug 2002Dismissed

Sri Ram Singh and Others Vs The State of Bihar

Patna High Court · (2002) 08 PAT CK 0020

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High Courts29 Aug 2002Dismissed

Kashi Nath Jha Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 3

Bihar Service Code, 1952 — Rule 1

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High Courts29 Aug 2002Dismissed

Bishun Deo Singh Vs The State of Bihar and Others

Patna High Court · (2002) 08 PAT CK 0013

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High Courts28 Aug 2002Allowed

Bishundeo Sao Vs The State of Bihar

Patna High Court · (2002) 08 PAT CK 0096

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High Courts28 Aug 2002Dismissed

Panna Lal Keshri and Another Vs State of Bihar and Another

Patna High Court · (2002) 3 BLJR 1985

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 323, 354, 379, 504Probation of Offenders Act, 1958 — Section 3

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High Courts28 Aug 2002Dismissed

Suraj Sahni and Others Vs The State of Bihar and Another

Patna High Court · (2002) 3 BLJR 1918

Penal Code, 1860 (IPC) — Section 147, 323, 379, 427

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High Courts28 Aug 2002Dismissed

Rajendra Upadhyay and Another Vs The State of Bihar and Others

Patna High Court · (2002) 3 BLJR 1908

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 182, 211

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High Courts28 Aug 2002Dismissed

Deo Narayan Gope Vs The State of Bihar

Patna High Court · (2002) 3 BLJR 1911

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 323, 342Probation of Offenders Act, 1958 — Section 4

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High Courts28 Aug 2002Dismissed

Yogesh Kumar Yogesh Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 96

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