High Courts12 Sept 2002
Rajendra Prasad Gupta and Another Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2084
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 19 of 66
High Courts12 Sept 2002Dismissed
Sri Dinesh Kumar Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2062 : (2002) 4 PLJR 448
High Courts12 Sept 2002Dismissed
Prithvinath Prasad Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 546
Bihar Finance Act, 1981 — Section 14, 14(2), 17(5)Bihar Sales Tax Rules, 1959 — Rule 3, 3(4), 7, 7(10)
High Courts11 Sept 2002Allowed
Gaffar Mian and Another Vs The State of Bihar
Patna High Court · (2002) 09 PAT CK 0097
High Courts11 Sept 2002
Bihar Rajya Panchayat Parishad Vs Union of India(UOI) and Others
Patna High Court · AIR 2003 Patna 32 : (2002) 4 PLJR 760
Bihar Panchayat Raj Act, 1993 — Section 134Constitution of India, 1950 — Article 226, 243ZD, 51APatna Municipal Corporation Act, 1951 — Section 41B
High Courts11 Sept 2002Dismissed
Arjun Prasad Paswan Vs The State of Bihar
Patna High Court · (2003) CriLJ 1563 : (2003) 2 RCR(Criminal) 699
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts11 Sept 2002Dismissed
Smt. Shanti Devi and Another Vs Smt. Kusum Devi and Another
Patna High Court · (2002) 3 BLJR 1987 : (2002) 4 PLJR 391
Hindu Succession Act, 1956 — Section 8
High Courts11 Sept 2002Allowed
Lal Babu Prasad Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2063 : (2002) 4 PLJR 468
High Courts11 Sept 2002Dismissed
Md. Shaid Hussain Vs The State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0034
High Courts11 Sept 2002
Parshuram Singh and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 2031
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 120B, 149, 302, 34
High Courts10 Sept 2002
Mahendra Narain Pathak Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2026 : (2002) 4 PLJR 154
High Courts10 Sept 2002Allowed
Om Prakash Mishra Vs State of Bihar
Patna High Court · (2002) 50 BLJR 2086 : (2003) 2 DMC 279
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 109, 494, 498A
High Courts10 Sept 2002Dismissed
Balram Jha Vs The State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0017
High Courts09 Sept 2002Allowed
Dr. Sunil Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0125
High Courts09 Sept 2002Dismissed
Bihar State Electricity Board Vs Lacho Sah and Others
Patna High Court · (2004) ACJ 972
High Courts06 Sept 2002Dismissed
Md. Maqsood, Md. Murshid and Karamat Hussain Vs State of Bihar
Patna High Court · (2003) 1 PLJR 78
Penal Code, 1860 (IPC) — Section 34, 341, 354
High Courts06 Sept 2002Dismissed
Sanjay Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0090
High Courts06 Sept 2002Allowed
Pramod Sah and Vinod Sah Vs State of Bihar
Patna High Court · (2003) 1 PLJR 79
Penal Code, 1860 (IPC) — Section 379, 411
High Courts06 Sept 2002Allowed
Sri Asharfi Prasad Singh and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1940
Evidence Act, 1872 — Section 159Penal Code, 1860 (IPC) — Section 109, 147, 149, 302, 304
High Courts06 Sept 2002
Shri Lakshmi Roy @ Laxmi Roy Vs State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0025