High Courts16 Sept 2002Allowed
Baiju Ram @ Baija Ram Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 192
Penal Code, 1860 (IPC) — Section 396
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 18 of 66
High Courts16 Sept 2002
Guru Charan Prasad Vs The Bihar State Co-operative Land Development Bank Society and Others
Patna High Court · (2002) 3 BLJR 2094 : (2002) 4 PLJR 443
High Courts16 Sept 2002
Pro Agro Seeds Co. Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0065
High Courts16 Sept 2002Dismissed
Janeshwar Pandit and Another Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2067
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts16 Sept 2002
Lakhindra Prasad Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2087 : (2002) 4 PLJR 469
High Courts16 Sept 2002Dismissed
Dr. Lakhichand Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 652
High Courts16 Sept 2002Dismissed
Shiv Shankar Pandey and Others Vs The Union of India (UOI) and Another
Patna High Court · (2002) 09 PAT CK 0035
High Courts16 Sept 2002Allowed
Smt. Uma Devi and Others Vs Narendra Kumar Roy and Others
Patna High Court · (2002) 09 PAT CK 0027
High Courts13 Sept 2002Allowed
Sudarshan Rai and Mukti Singh Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 403
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 307, 380
High Courts13 Sept 2002Dismissed
Bhola Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 863
Bihar Police Manual, 1978 — Rule 23
High Courts13 Sept 2002
Shankar Singh and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 2040 : (2002) 4 PLJR 334
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts12 Sept 2002Allowed
Rajendra Singh Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 628
High Courts12 Sept 2002Dismissed
Mahtab Singh @ Matab Lal Singh and Others Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2089
Penal Code, 1860 (IPC) — Section 147, 323, 324
High Courts12 Sept 2002Dismissed
Rama Kant Sharma and Another Vs Union of India(UOI)
Patna High Court · (2002) 50 BLJR 2064 : (2003) 96 FLR 15 : (2003) 1 LLJ 689
Employees State Insurance Act, 1948 — Section 2(17)
High Courts12 Sept 2002Dismissed
Arun Kumar Vs State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0072
High Courts12 Sept 2002Dismissed
Kumar Films Pvt. Ltd. Vs Commissioner of Income Tax and Others
Patna High Court · (2003) 179 CTR 39 : (2002) 258 ITR 257 : (2003) 126 TAXMAN 228
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142, 142(2A), 143, 144, 158BC
High Courts12 Sept 2002
Haldhar Choudhary Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2061 : (2002) 4 PLJR 404
High Courts12 Sept 2002Dismissed
Chandra Kala Devi and Others Vs State of Bihar
Patna High Court · (2003) CriLJ 3146 : (2003) 1 DMC 591 : (2002) 4 PLJR 738
Penal Code, 1860 (IPC) — Section 498A
High Courts12 Sept 2002Dismissed
Sri Gajraj Jain and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 BC 36 : (2002) 4 PLJR 651
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(22), 20
High Courts12 Sept 2002
Smt. Kumari Kalpana Rani Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2065 : (2002) 4 PLJR 385