High Courts20 Sept 2002Dismissed
Dharam Deo Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 703
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 17 of 66
High Courts20 Sept 2002Dismissed
Chulhai Hazra and Others Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2162 : (2002) 4 PLJR 685
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts20 Sept 2002Dismissed
Basudeo Prasad Ashoka Vs State of Bihar and Others
Patna High Court · (2003) 1 LLJ 925 : (2002) 4 PLJR 800
High Courts20 Sept 2002Dismissed
Lal Mohan Yadav Vs Most. Sanjha Devi and Others
Patna High Court · (2002) 09 PAT CK 0044
High Courts20 Sept 2002Dismissed
Upendra Rao Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2311 : (2002) 4 PLJR 702
Arms Act, 1959 — Section 26
High Courts20 Sept 2002Dismissed
Vijay Shankar Verma and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 36
Constitution of India, 1950 — Article 14, 16
High Courts19 Sept 2002Dismissed
Ashok Kumar Mishra Vs State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0130
High Courts19 Sept 2002Dismissed
Ram Jatna Beldar @ Ram Jatan Beldar and Others Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 704
Penal Code, 1860 (IPC) — Section 395
High Courts19 Sept 2002Allowed
Krishna Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 446
High Courts19 Sept 2002Allowed
Veena Kumari Jha Vs State of Bihar and Others
Patna High Court · (2002) 09 PAT CK 0099
High Courts19 Sept 2002
Chandra Deo Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2089A
High Courts19 Sept 2002Allowed
Ajav Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 449
High Courts19 Sept 2002Dismissed
Ranju Rani @ Ranju Devi and Others Vs Branch Manager, The New India Assurance Company Limited
Patna High Court · (2003) ACJ 1588 : (2002) 50 BLJR 2118 : (2002) 4 PLJR 341
Motor Vehicles Act, 1988 — Section 163A
High Courts19 Sept 2002Dismissed
Abhinandan Jha @ Abhed Jha and Others Vs Anant Mishra and Others
Patna High Court · (2002) 09 PAT CK 0022
High Courts18 Sept 2002Dismissed
District Panchayat Sevak Sangh and Another Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 10
High Courts17 Sept 2002Dismissed
National Insurance Company Ltd. and Another Vs Smt. Dayawanti Devi and Another
Patna High Court · (2003) 1 PLJR 46
High Courts17 Sept 2002Allowed
Ram Kishun Lal Vs State of Bihar and Another
Patna High Court · (2002) 3 BLJR 2312 : (2002) 4 PLJR 697
Penal Code, 1860 (IPC) — Section 120B, 467
High Courts17 Sept 2002Dismissed
Sheoji Sah Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2076
Penal Code, 1860 (IPC) — Section 376
High Courts16 Sept 2002Allowed
Suman Kumari Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 124
High Courts16 Sept 2002Allowed
Sudha Devi and Others Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2327 : (2002) 4 PLJR 278