High Courts01 Oct 2002
Vijay Das Vs State Bank of India and Others
Patna High Court · (2002) 10 PAT CK 0002
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 15 of 66
High Courts30 Sept 2002Dismissed
Dev Narayan Bhagat Vs State and Another
Patna High Court · (2002) 4 PLJR 630
Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(1), 210Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Sept 2002
Sidheshwar Prasad Vs Union of India (UOI)
Patna High Court · (2002) 09 PAT CK 0110
High Courts30 Sept 2002Allowed
Arjun Mahto Vs The State of Bihar
Patna High Court · (2002) 09 PAT CK 0089
High Courts30 Sept 2002
Deepak Kumar alias Deepak Kumar Sinha and Arun Kumar Vs The State of Bihar and Gopal Prasad Gupta
Patna High Court · (2002) 4 RCR(Criminal) 5572
High Courts30 Sept 2002Allowed
Raj Kumar Sah @ Rajo Sah Vs State of Bihar
Patna High Court · (2003) 3 PLJR 42
Penal Code, 1860 (IPC) — Section 376, 511
High Courts28 Sept 2002Dismissed
Binod Kumar Yadav Vs State of Bihar
Patna High Court · (2004) 1 BC 286
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)
High Courts27 Sept 2002
The Union of India (UOI) and Others Vs Smt. Bishakha Devi
Patna High Court · (2002) 09 PAT CK 0102
High Courts27 Sept 2002Allowed
Biraj Bind and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 2168
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Sept 2002
Shree Kishanganj Flour Mills (Pvt.) Ltd. Vs The Bihar State Electricty Board and Others
Patna High Court · (2002) 09 PAT CK 0086
High Courts27 Sept 2002Dismissed
Smt. Nirmala Devi Vs Bihar State Financial Corporation and Others
Patna High Court · (2003) 1 BC 63 : (2002) 4 PLJR 653
High Courts27 Sept 2002
Nagendra Prasad Vs Commissioner of Commercial Taxes and Others
Patna High Court · (2002) 09 PAT CK 0055
High Courts27 Sept 2002Dismissed
Pandaul Anchal Matsyajibi Vs Pandaul Prakhand Janta
Patna High Court · (2002) 4 PLJR 779
High Courts26 Sept 2002
Bir Bahadur Rai Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 162
Essential Commodities Act, 1955 — Section 7
High Courts26 Sept 2002Allowed
Pasupati Singh @ Pasupat Singh Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 410
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts26 Sept 2002Allowed
Dr. Jayakant Mishra Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 710
Bihar Primary School Teachers Appointment Rules — Rule 15
High Courts26 Sept 2002Allowed
Ganeshi Poddar Vs State of Bihar
Patna High Court · (2002) 50 BLJR 2166 : (2003) 2 DMC 308
Penal Code, 1860 (IPC) — Section 302
High Courts26 Sept 2002Allowed
Bharat Wagon and Engineering Co. Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2003) 259 ITR 659
Income Tax Act, 1961 — Section 155(4A)
High Courts26 Sept 2002Dismissed
Ranbir Singh Vs State of Bihar
Patna High Court · (2002) 4 PLJR 486
Arms Act, 1959 — Section 25
High Courts26 Sept 2002
Bharat Wagon and Engg. Co. Ltd. Vs Union of India
Patna High Court · (2003) 126 TAXMAN 499
Income Tax Act, 1961 — Section 154, 155