High Courts07 Oct 2002
Sri Anil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 447
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 14 of 66
High Courts04 Oct 2002Partly Allowed
Ugra Chandra Mishra Vs Union of India (UOI) and Others
Patna High Court · (2002) 50 BLJR 2323 : (2003) 1 LLJ 974 : (2003) 1 PLJR 191
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 6A
High Courts04 Oct 2002Dismissed
Sahdeo Yadav Vs State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0052
High Courts04 Oct 2002Dismissed
Nawal Kishore Yadav Vs State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0042
High Courts04 Oct 2002
Dharmendra Kumar Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 638
High Courts04 Oct 2002Dismissed
Subodh Kumar Dwevedi Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 645
High Courts04 Oct 2002Dismissed
Sadanand Singh Vs Union of India (UOI)
Patna High Court · (2003) 2 PLJR 129
Army Act, 1950 — Section 20, 20(1), 20(3), 56, 64Army Rules, 1954 — Rule 17, 23
High Courts03 Oct 2002Allowed
Md. Kalim Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 229
Penal Code, 1860 (IPC) — Section 304B
High Courts03 Oct 2002Allowed
In Re: Kalyanpur Majdoor Panchayat
Patna High Court · (2002) 4 PLJR 699
Trade Unions Act, 1926 — Section 27, 28(1A), 8
High Courts03 Oct 2002
Devi Dayal Singh Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 528
High Courts03 Oct 2002
Devi Dayal Singh Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 654
High Courts03 Oct 2002Dismissed
Chowbey Tambaku Factory Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 820 : (2003) 2 PLJR 732
High Courts03 Oct 2002Dismissed
Domar Sahni Vs State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0067
High Courts03 Oct 2002Dismissed
New India Assurance Co. Ltd. Vs Sahibun Khatoon and Others
Patna High Court · (2003) 1 ACC 300 : (2003) ACJ 300
High Courts03 Oct 2002
Bihar State Pharmaceutical Limited Vs The Bank of India and Others The State of Bihar and Others Vs Shamim Ansari and Others Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 233
Companies Act, 1956 — Section 159, 166, 209(1), 209A, 210
High Courts03 Oct 2002Dismissed
Bihar State Primary Teachers Association Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 750
Bihar State Nationalised Elementary School Teachers (Transfer and Disciplinary Action) Rules, 2002 — Rule 24(2), 9(1), 9(2)Constitution of India, 1950 — Article 309
High Courts01 Oct 2002Allowed
Lakhan Lal @ Lakshman Lal Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 189
High Courts01 Oct 2002Allowed
Binod Singh and Another Vs State of Bihar
Patna High Court · (2002) 10 PAT CK 0077
High Courts01 Oct 2002Allowed
Bihar Pensioners Samaj Vs The State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0056
High Courts01 Oct 2002Dismissed
Upendra Yadav Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 771
Penal Code, 1860 (IPC) — Section 302, 34, 364