High Courts10 Oct 2002Dismissed
Shambhu Sharan Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 820
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 12 of 66
High Courts10 Oct 2002Dismissed
Smt. Vimla Pandey Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 704
High Courts10 Oct 2002Dismissed
Bal Krishna Sahay Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 253
High Courts10 Oct 2002
Bibi Sabera Khatoon Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 502
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)
High Courts10 Oct 2002Dismissed
Chandeshwar Yadav Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 323 : (2003) 1 PLJR 108
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Oct 2002Allowed
Dhirendra Singh and Others Vs Dr. Priyambada Lall and Others
Patna High Court · (2002) 10 PAT CK 0031
High Courts10 Oct 2002Dismissed
Kashinath Jha Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 216
High Courts10 Oct 2002Dismissed
Sri Madan Mohan Singh Vs Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 252
High Courts10 Oct 2002Dismissed
State of Bihar and Others Vs Mohammad Hasnain and Another
Patna High Court · (2003) 2 PLJR 806
High Courts10 Oct 2002Allowed
Hare Ram Acharya Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 640
Panchayat Raj Act, 1993 — Section 42, 42(3), 44, 44(3)
High Courts09 Oct 2002Dismissed
Braj Nandan Paswan Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 197
High Courts09 Oct 2002
Shree Paswan and Rajendra Paswan Vs State of Bihar
Patna High Court · (2003) 2 PLJR 272
High Courts09 Oct 2002Dismissed
Jitendra Narain Singh Vs The State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0079
High Courts09 Oct 2002Allowed
Ranju Devi and Others Vs Pawan Kumar Patwari and Others
Patna High Court · (2002) 10 PAT CK 0062
High Courts09 Oct 2002Allowed
Ambe Agro Industries Ltd and Bhawani Flour Mills Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 50 BLJR 2415 : (2002) 4 PLJR 694 : (2003) 131 STC 276
High Courts09 Oct 2002Dismissed
L.N. Mithila University and Others Vs Mithila Minority Dental College and Others
Patna High Court · (2002) 10 PAT CK 0043
High Courts09 Oct 2002
Bharat Briquettes Industries and Another Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 168
High Courts09 Oct 2002Dismissed
Kamlesh Sharma @ Kamlesh Kumar Vs Usha Devi
Patna High Court · (2003) 1 PLJR 762
High Courts08 Oct 2002Dismissed
Premchand Singh and Gyanchand Singh Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 240
Criminal Procedure Code, 1973 (CrPC) — Section 353(6)Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts08 Oct 2002Dismissed
Dularchand Rajak, Jagdish Rajak and Sahadeo Rajak Vs State of Bihar
Patna High Court · (2002) 4 PLJR 498
Penal Code, 1860 (IPC) — Section 149, 307, 322, 323, 448