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Patna High Court judgments, 2002

1,312 judgments · page 13 of 66

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High Courts08 Oct 2002Dismissed

Bisheshwar Nath Prasad Vs The Union of India (UOI) and Others

Patna High Court · (2002) 4 PLJR 325

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High Courts08 Oct 2002Allowed

Usha Verma Vs State of Bihar and Others

Patna High Court · (2002) 4 PLJR 614

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High Courts08 Oct 2002Dismissed

Shankar Yadav Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 756

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High Courts08 Oct 2002

Chandeshwar Mestar Vs The Vice-Chancellor, Kameshwar Singh Darbhanga Sanskrit Vishwavidyalaya and Others

Patna High Court · (2002) 3 BLJR 2489

Constitution of India, 1950 — Article 14, 16
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High Courts08 Oct 2002Dismissed

Deomati Devi and Another Vs The State of Bihar

Patna High Court · (2002) 4 PLJR 441

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High Courts08 Oct 2002Allowed

Lallan Choudhary and Others Vs The State of Bihar

Patna High Court · (2002) 10 PAT CK 0040

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High Courts08 Oct 2002

Patna Aluminium Udyog and Others Vs The Commissioner of Central Excise and Others

Patna High Court · (2002) 10 PAT CK 0035

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High Courts08 Oct 2002Dismissed

Smith Stani Street Pharmaceuticals Ltd. Vs The State of Bihar and Another

Patna High Court · (2003) 3 PLJR 134

Bihar Finance Act, 1981 — Section 45, 46, 47, 48Companies Act, 1956 — Section 617
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High Courts08 Oct 2002

Subodh Kumar Vs The Union of India (UOI) and Others

Patna High Court · (2002) 3 BLJR 2300 : (2002) 4 PLJR 608

Central Reserve Police Force Act, 1949 — Section 10, 11, 12, 9Constitution of India, 1950 — Article 226
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High Courts08 Oct 2002Allowed

Sanjay Rai, Santosh Kumar Singh and Shakti Shankar Sinha Vs State of Bihar and Others

Patna High Court · (2002) 10 PAT CK 0015

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High Courts08 Oct 2002Dismissed

Dr. Dineshwar Prasad and Others Vs Dr. Md. Ali Hassan and Others

Patna High Court · (2003) 1 PLJR 218

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High Courts08 Oct 2002Dismissed

Dr. Sachchidanand Singh Vs The State of Bihar and Others

Patna High Court · (2002) 10 PAT CK 0008

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High Courts07 Oct 2002Dismissed

Winsome International Limited Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 440

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High Courts07 Oct 2002Allowed

Mahendra Rail Vs State of Bihar and Others

Patna High Court · (2002) 10 PAT CK 0110

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High Courts07 Oct 2002Dismissed

Sita Ram Kahar @ Chandar Kahar Vs State of Bihar

Patna High Court · (2003) 2 PLJR 267

Penal Code, 1860 (IPC) — Section 395
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High Courts07 Oct 2002

Dr. Radhey Sharma Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 40

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High Courts07 Oct 2002

The State of Bihar and Another Vs Gammon India Ltd.

Patna High Court · (2002) 4 PLJR 612

Arbitration and Conciliation Act, 1996 — Section 11, 11(7)Constitution of India, 1950 — Article 226
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High Courts07 Oct 2002Dismissed

Winsone International Ltd. and Others Vs The State of Bihar and Another

Patna High Court · (2003) 1 PLJR 313

Bihar Agricultural Produce Markets Act, 1960 — Section 27B
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High Courts07 Oct 2002Dismissed

Kumud Devi Vs The State of Bihar and Others

Patna High Court · (2002) 10 PAT CK 0055

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High Courts07 Oct 2002Dismissed

Prabhat Zarda Factory (India) Ltd. Vs The State of Bihar and Others

Patna High Court · (2002) 10 PAT CK 0024

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