High Courts22 Aug 2002Dismissed
Most. Reshma Devi Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 89
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 23 of 66
High Courts22 Aug 2002Dismissed
Kailash Paswan Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 83 : (2002) 4 PLJR 473
High Courts22 Aug 2002
Dr. Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 31
High Courts21 Aug 2002
Sri Krishna Chandra Verma and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1886 : (2002) 4 PLJR 115
Bihar State Housing Board Act, 1982 — Section 88
High Courts20 Aug 2002Allowed
Ashok Kumar Pal and Munna Singh Vs The State of Bihar
Patna High Court · (2002) 08 PAT CK 0119
High Courts20 Aug 2002Dismissed
Kishor Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 237
High Courts20 Aug 2002Dismissed
Md. Yunus and Another Vs Moinuddin and Others
Patna High Court · (2002) 4 PLJR 31
Bihar Tenancy Act, 1885 — Section 48C
High Courts20 Aug 2002Dismissed
Narain Sahni and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1921
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 379
High Courts20 Aug 2002
Dhrub Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 1874
High Courts20 Aug 2002Dismissed
Satyadeo Choudhary Vs The State of Bihar and Others
Patna High Court · (2002) 08 PAT CK 0090
High Courts20 Aug 2002Allowed
Lal Babu Sah Vs The State of Bihar
Patna High Court · (2003) 1 RCR(Criminal) 643
High Courts20 Aug 2002Allowed
Rama Shanker Tiwary Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 754
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 109, 120B
High Courts20 Aug 2002Allowed
Rama Shanker Tiwari @ R.S. Tiwari Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 756
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 15
High Courts20 Aug 2002
Dr. Satya Narayan Singh Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 34
High Courts20 Aug 2002Allowed
Mohamed Sahabuddin Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 105
High Courts19 Aug 2002Allowed
Pramod Kumar Singh and Others Vs Patna Regional Development Authority and Others
Patna High Court · (2002) 4 PLJR 616
Bihar Regional Development Authorities Act, 1981 — Section 3, 44(7), 80, 81, 93(2)Bihar Service Code, 1952 — Rule 39Constitution of India, 1950 — Article 226
High Courts19 Aug 2002Allowed
Sarwan Kumar Rai @ Sarwan Kumar Vs Bhuneshwar Mandal and Others
Patna High Court · (2002) 4 PLJR 78
High Courts19 Aug 2002Dismissed
Dilip Sah and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 791
High Courts19 Aug 2002
Aishwarya Raj Laxmi @ Baby and Another Vs State and Another
Patna High Court · (2004) 1 PLJR 568
Penal Code, 1860 (IPC) — Section 406
High Courts16 Aug 2002Dismissed
Jogendra Manjhi, Surendra Manjhi and Jiut Manjhi Vs The State of Bihar Most. Ram Sakhi Devi Vs The State of Bihar, Yogendra Manjhi, Jiut Manjhi and Surendra Manjhi
Patna High Court · (2002) 08 PAT CK 0104