High Courts17 Jul 2002
Vijay Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0010
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 31 of 66
High Courts16 Jul 2002Allowed
Ram Chandra Sao Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 160
Penal Code, 1860 (IPC) — Section 34, 364
High Courts16 Jul 2002Allowed
Surendra Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 167
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts16 Jul 2002Dismissed
Mahesh Kumar and Another Vs Khurshid Anwar and Others
Patna High Court · (2002) 07 PAT CK 0071
High Courts16 Jul 2002Dismissed
Sri Hari Shanker Prasad Vs Shri Shahid Ali Khan and Others
Patna High Court · (2002) 07 PAT CK 0069
High Courts16 Jul 2002Allowed
Om Prakash Sah Vs Bihar State Food and Civil Supply Corporation Ltd. and Others
Patna High Court · (2002) 3 PLJR 603
High Courts15 Jul 2002Allowed
Md. Allauddin Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 699
Penal Code, 1860 (IPC) — Section 395
High Courts15 Jul 2002Allowed
Nibha Kumari Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0117
High Courts15 Jul 2002Dismissed
Manju Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0096
High Courts15 Jul 2002Allowed
Ram Jatan Roy Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 513
Bihar Agricultural Produce Markets Act, 1960 — Section 10Bihar Agricultural Produce Markets Rules, 1975 — Rule 43
High Courts15 Jul 2002Dismissed
Shri Raghunathjee Vs Leelawati Devi and Others
Patna High Court · (2002) 3 PLJR 635
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts15 Jul 2002Dismissed
Bindra Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1666 : (2002) 4 PLJR 170
High Courts15 Jul 2002Allowed
Md. Aslam and Another Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 534
Bihar Panchayat Raj Act, 1993 — Section 42(3), 42(4), 44(5)
High Courts15 Jul 2002Allowed
Anirudh Tiwary Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 131
High Courts15 Jul 2002
Uday Kumar Bhagat Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 524
Constitution of India, 1950 — Article 226
High Courts15 Jul 2002Dismissed
Arvind Kumar Singh @ Pampal Singh Vs State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0030
High Courts15 Jul 2002Allowed
Laddu Mandal and Mikki Mandal Vs State of Bihar
Patna High Court · (2003) 1 PLJR 328
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Jul 2002Allowed
Mohan Singh Vs The State of Bihar and Others
Patna High Court · (2002) 07 PAT CK 0152
High Courts12 Jul 2002
Badri Narayan Gupta Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 646
High Courts12 Jul 2002Allowed
Yugal Yadav Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 804
Penal Code, 1860 (IPC) — Section 302