High Courts09 Jul 2002Dismissed
Lal Bihari Sao Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 521
Constitution of India, 1950 — Article 226Patna High Court Rules, 1916 — Rule 1
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 33 of 66
High Courts08 Jul 2002Dismissed
Union of India (UOI) and Others Vs Suraj Kumar
Patna High Court · (2002) 3 PLJR 641
High Courts08 Jul 2002Allowed
Sri Kumar Sharma and Others Vs State of Bihar
Patna High Court · (2003) CriLJ 2258 : (2003) 4 PLJR 775
Criminal Procedure Code, 1973 (CrPC) — Section 294Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 101, 147, 323
High Courts08 Jul 2002Dismissed
Rabindra Kumar Sinha Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 611
High Courts05 Jul 2002Allowed
Smt. Kaushalya Kuar and Another Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 390
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)
High Courts05 Jul 2002Dismissed
Rampati Chaurasia and Others Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1937
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 323, 324, 452
High Courts05 Jul 2002Allowed
Shashi Bhushan Singh @ Satendra Singh and Shekhar Singh Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0105
High Courts05 Jul 2002Dismissed
Binod Murari Mishra Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 73
High Courts05 Jul 2002Allowed
Mostt. Shyampati Devi Vs Mostt. Lalita Devi and Others
Patna High Court · (2002) 3 PLJR 515
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Jul 2002Dismissed
Union of India (UOI) and Others Vs Surendra Ram and Another
Patna High Court · (2002) 3 PLJR 634
High Courts05 Jul 2002Allowed
The Union of India (UOI) and Others Vs Manoj Kumar Ram and Others
Patna High Court · (2002) 07 PAT CK 0049
High Courts05 Jul 2002Allowed
Pappu Yadav Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 545
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2002Dismissed
Bimal Jha Vs The State of Bihar
Patna High Court · (2002) 07 PAT CK 0148
High Courts04 Jul 2002Dismissed
Dasrath Prasad and Others Vs Shiv Dayal Sah and Others
Patna High Court · (2002) 3 PLJR 308
High Courts04 Jul 2002
Balbir Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 508
High Courts04 Jul 2002Dismissed
Sanju Sinha Vs Vice-Chairman, Patna Regional Development Authority and Others
Patna High Court · AIR 2003 Patna 51 : (2002) 50 BLJR 1450
Bihar Regional Development Authorities Act, 1981 — Section 79
High Courts04 Jul 2002Dismissed
Yadunandan Mandal and Others Vs State of Bihar
Patna High Court · (2002) 50 BLJR 2357 : (2003) CriLJ 2167 : (2002) 3 PLJR 779
Penal Code, 1860 (IPC) — Section 34, 364
High Courts04 Jul 2002Allowed
Ram Prit Yadav and Others Vs State of Bihar
Patna High Court · (2002) 2 BLJR 1663 : (2002) 3 PLJR 718
Penal Code, 1860 (IPC) — Section 201, 304, 304B, 34
High Courts04 Jul 2002Allowed
Prakash Kumar Sahai Vs Union of India (UOI)
Patna High Court · (2002) 07 PAT CK 0014
High Courts02 Jul 2002Allowed
Bibi Roshan Ara Vs Kedar Prasad Agarwal and Others
Patna High Court · (2002) 3 PLJR 741