High Courts27 Jun 2002Dismissed
Baij Nath Kurmi Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2195 : (2002) 4 PLJR 17
Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 35 of 66
High Courts27 Jun 2002Dismissed
Sri. Alfred Pravin Dutta and Others Vs Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 422
High Courts27 Jun 2002
The Pavitra Kuer Thakur Ram Jayaswal and Another Vs The State of Bihar and Others
Patna High Court · AIR 2003 Patna 54 : (2003) 51 BLJR 317 : (2002) 4 PLJR 578
Bihar Hindu Religious Trusts Act, 1950 — Section 32, 33
High Courts27 Jun 2002Dismissed
State of Bihar and Others Vs Sumit Anand
Patna High Court · AIR 2004 Patna 1
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 15
High Courts27 Jun 2002Allowed
Sachidanand Singh, Gauri Shankar Singh, Buchi Singh and Parma Singh Vs State of Bihar
Patna High Court · (2002) 06 PAT CK 0006
High Courts27 Jun 2002Allowed
Sri. Chandra KishoreThakur Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 418
Penal Code, 1860 (IPC) — Section 395
High Courts26 Jun 2002Dismissed
Central Board for Worker''s Education and Others Vs Sri. Sadhu Prasad Sharma and Others and The Central Administrative Tribunal and Another
Patna High Court · (2002) 3 PLJR 419
High Courts26 Jun 2002Dismissed
Ramdeo Singh Vs Siwan Kshetriya Gramin Bank and Others
Patna High Court · (2002) 3 PLJR 623
High Courts26 Jun 2002Allowed
Kiran Deo Prasad Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1543 : (2002) 3 PLJR 352
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 101Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts26 Jun 2002Allowed
Sri. Bhawanand Jha Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 241
High Courts26 Jun 2002Dismissed
Anamika Kumari Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 420
High Courts26 Jun 2002Allowed
The State of Bihar and Others Vs Sri. S.K. Verma
Patna High Court · (2002) 3 PLJR 255
High Courts25 Jun 2002Dismissed
Ramesh Chandra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 461
Bihar State Universities Act, 1976 — Section 35Constitution of India, 1950 — Article 14, 16
High Courts25 Jun 2002Dismissed
Md. Razak and Others Vs Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 460
High Courts25 Jun 2002Dismissed
Rohan Singh Yadav @ Rohan Singh Vs Bihar State Housing Board and Others
Patna High Court · (2002) 50 BLJR 1541 : (2002) 3 LLJ 183 : (2002) 3 PLJR 276
High Courts25 Jun 2002
Dr. S.M. Naqui Imam Dental College and Hospital Vs L.N. Mithila University and Others
Patna High Court · (2002) 06 PAT CK 0009
High Courts25 Jun 2002Dismissed
Devendra Narain Singh Vs The B.R. Ambedkar Bihar University and Others
Patna High Court · (2002) 06 PAT CK 0001
High Courts24 Jun 2002
Mostt. Moti Ranee Devi Vs State and Others
Patna High Court · (2002) 3 PLJR 312
High Courts24 Jun 2002Allowed
Mitrynjay Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1531 : (2002) 3 PLJR 426
Central Motor Vehicles Rules, 1989 — Rule 191, 191(1)
High Courts24 Jun 2002
Ram Laxan Prasad Chaurasia Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 514