High Courts21 May 2002Allowed
Sheo Bachan Prasad Srivastava Vs The Administrator, Patna Municipal Corporation and Another
Patna High Court · (2004) 1 PLJR 107
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 37 of 66
High Courts21 May 2002Dismissed
D.R.M. (P), Eastern Railway Vs Mithilesh Devi and Others
Patna High Court · (2002) 3 PLJR 96
High Courts21 May 2002Dismissed
Md. Mukhtar Alam and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 102
High Courts21 May 2002Allowed
Suday Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 169
High Courts21 May 2002Dismissed
Matuk Lal Mahto Vs Mahabir Mahto and Others
Patna High Court · (2004) 2 PLJR 613
Hindu Succession Act, 1956 — Section 22Partition Act, 1893 — Section 4
High Courts21 May 2002Allowed
Angad Keshari Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 787
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 3, 42, 50
High Courts20 May 2002
Sachindanand Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 701
High Courts20 May 2002Allowed
Kashi Nath Singh Vs The Food Corporation of India and Others
Patna High Court · (2002) 05 PAT CK 0103
High Courts20 May 2002Allowed
Anwar Mian, Mobarak Dewan @ Mobarak Sah, Rafique Mian and Bahauddin Sah @ Basuddin Sah Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 92
Penal Code, 1860 (IPC) — Section 34, 364
High Courts20 May 2002
Ram Chandra Yadav Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 05 PAT CK 0090
High Courts20 May 2002Allowed
Shyam Bihari Prasad and Another Vs Most. Kalawati Devi and Others
Patna High Court · (2002) 3 PLJR 197
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2Land Reforms Act, 1950 — Section 4
High Courts17 May 2002Dismissed
Hira Mahto and Others Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 58
Constitution of India, 1950 — Article 12
High Courts17 May 2002Dismissed
Subedar Singh Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 149
High Courts17 May 2002Dismissed
Dinesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 147
Bihar and Orissa General Clauses Act, 1917 — Section 26, 27Bihar Panchayat Raj Act, 1993 — Section 32ABihar Panchayat Raj Village Volunteer Force Rules, 1949 — Rule 4
High Courts16 May 2002Dismissed
Rakesh Kumar Thakur Vs Munger Kshetriya Gramin Bank and Others
Patna High Court · (2002) 05 PAT CK 0100
High Courts16 May 2002Dismissed
Md. Abbas Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 522
Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts16 May 2002Allowed
The Patna Regional Development Authority and Others Vs Amitabh Ranjan Mishra and Others
Patna High Court · (2002) 05 PAT CK 0077
High Courts16 May 2002Dismissed
Kayum Mian Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 452
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 May 2002Allowed
Harish Chandra Thakur and Another Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 69
High Courts16 May 2002Dismissed
Jahki Prasad Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 27
Bihar Agricultural Produce Markets Act, 1960 — Section 27(1)Bihar Panchayat Raj Act, 1947 — Section 22(2)