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Patna High Court judgments, 2002

1,312 judgments · page 38 of 66

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High Courts16 May 2002Dismissed

Dilip Kumar Vs Vaishali Kshetriya Gramin Bank and Others

Patna High Court · (2003) 1 LLJ 681 : (2002) 3 PLJR 151

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High Courts16 May 2002

Manoj Kumar Singh Vs State of Bihar and Others

Patna High Court · AIR 2003 Patna 26 : (2002) 4 PLJR 492

Bengal Public Parks Act, 1904 — Section 1(2)
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High Courts16 May 2002Dismissed

Bindeshwari Narayan Bhatt Vs The State of Bihar and Others

Patna High Court · (2002) 3 PLJR 128

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High Courts16 May 2002

Upendra Narayan Pandit and Others Vs The State of Bihar and Others

Patna High Court · (2002) 05 PAT CK 0033

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High Courts16 May 2002

Manir Ahmad Vs The State of Bihar and Others

Patna High Court · (2002) 2 BLJR 1536 : (2002) 3 PLJR 384

Bihar Forest Rules — Rule 10, 16(iii)
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High Courts16 May 2002

Sanjay Kumar @ Sanjay Kumar Bubna@ Ranjani Kumari @ Devi Vs The State of Bihar Bhagwati Kumari @ Devi @ Ranjani Kumari @ Devi Vs The State of Bihar and Sanjay Kumar @ Sanjay Kumar Bubna

Patna High Court · (2002) 3 PLJR 152

Penal Code, 1860 (IPC) — Section 125, 164, 363, 366A, 375
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High Courts15 May 2002Dismissed

Ram Ashray Yadav and Others Vs The State of Bihar and Others

Patna High Court · (2002) 05 PAT CK 0086

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High Courts15 May 2002Allowed

Sumit Anand through his father Dr. Sunil Kumar Vs The State of Bihar and Others

Patna High Court · (2002) 2 BLJR 1430 : (2002) 3 PLJR 393

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High Courts15 May 2002Dismissed

Bachu Rabidas Vs The State of Bihar

Patna High Court · (2002) 2 BLJR 1489 : (2002) 3 PLJR 375

Penal Code, 1860 (IPC) — Section 302, 304
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High Courts15 May 2002

Udai Kant Singh alias Singh and Another Vs State of Bihar

Patna High Court · (2002) 05 PAT CK 0027

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High Courts15 May 2002Allowed

Jawahar Prasad Vs The State of Bihar

Patna High Court · (2002) 2 BLJR 1444 : (2002) 3 PLJR 370

Criminal Procedure Code, 1973 (CrPC) — Section 264, 326, 362Essential Commodities Act, 1955 — Section 7
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High Courts15 May 2002Dismissed

Naiyar Alam Vs The State of Bihar and Another

Patna High Court · (2002) 3 PLJR 145

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High Courts14 May 2002Allowed

Biswanath Mitra Vs State of Bihar and Others

Patna High Court · (2002) 05 PAT CK 0110

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High Courts14 May 2002Allowed

Pramod Lal @ Pramod Prasad Vs State of Bihar

Patna High Court · (2002) 3 PLJR 670

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 182, 211, 34, 354
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High Courts14 May 2002Allowed

Lakshmi Fertilizer Agency Vs The State of Bihar and Others

Patna High Court · (2002) 3 PLJR 275

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 72, 9Contract Act, 1872 — Section 62
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High Courts14 May 2002Allowed

Ashish Kumar Lal Vs The State of Bihar and Another

Patna High Court · (2002) 05 PAT CK 0094

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High Courts14 May 2002

Administrator, Biscomaun and Another Vs Ramadhar Sharma

Patna High Court · (2002) 3 PLJR 46

Income Tax Act, 1961 — Section 44AB
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High Courts14 May 2002Dismissed

Vridhichand Gupta Vs State of Bihar and Others

Patna High Court · (2002) 3 PLJR 157

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High Courts14 May 2002Dismissed

Lalan Singh and Others Vs The State of Bihar and Others

Patna High Court · (2002) 3 PLJR 201

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High Courts14 May 2002

Awadhesh Kumar Vs The State of Bihar and Others

Patna High Court · (2002) 2 BLJR 1427 : (2002) 3 PLJR 445

Bihar Saw Mills (Regulation) Act, 1990 — Section 5, 5(a), 5(b)
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