High Courts19 Apr 2001Allowed
Lal Babu Priyadarshi and Another Vs Badshah Industries and Others
Patna High Court · AIR 2002 Patna 33 : (2001) 2 PLJR 661
Copyright Act, 1957 — Section 45, 45(1)Copyright Rules, 1958 — Rule 16, 16(3)
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 35 of 51
High Courts19 Apr 2001Allowed
Ramesh Chandra Prasad and Another Vs Chancellor and Others
Patna High Court · (2001) 2 BLJR 1282
Bihar State Universities Act, 1976 — Section 9(4)Patna University Act, 1976 — Section 10, 10(4)
High Courts19 Apr 2001
Ambika Ram Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 530
High Courts19 Apr 2001
Surendra Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 493
Patna Municipal Corporation Act, 1951 — Section 545
High Courts18 Apr 2001
Bimal Kishore Gupta Vs Smt. Beena Devi and Others
Patna High Court · (2001) 2 PLJR 837
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8), 15Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Apr 2001
Ram Punit Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 600
Bihar Pension Rules, 1950 — Rule 139, 139(b), 43(b)
High Courts18 Apr 2001Dismissed
Divisional Manager and Another Vs Most. Mamta Singh and Others
Patna High Court · (2001) 3 PLJR 491
High Courts18 Apr 2001Allowed
Sangita Housing Development Pvt. Ltd. Vs Shri Birendra Prasad Singh and Another
Patna High Court · (2001) 04 PAT CK 0081
High Courts18 Apr 2001Allowed
Oriental Insurance Company Ltd. Vs Md. Nasiruddin and Others
Patna High Court · (2001) 3 PLJR 232
High Courts18 Apr 2001Dismissed
Chandeshwari Prasad and Others Vs The Oriental Insurance Company, Exhibition Road, Patna and others
Patna High Court · (2001) 2 PLJR 675
Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts18 Apr 2001Dismissed
Ajay Kumar Vs Canara Bank and Others
Patna High Court · (2001) 04 PAT CK 0059
High Courts18 Apr 2001Allowed
Rajmuni Devi and Others Vs Jogendra Raut @ Yogender Yadav and Others
Patna High Court · (2001) 2 BLJR 1269 : (2001) 2 PLJR 643
High Courts18 Apr 2001Allowed
Ganga Bishun Mahto Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 832
Constitution of India, 1950 — Article 31(1)
High Courts17 Apr 2001Allowed
Rajan Kumar Pandey Vs Md. Mumtaj Mian
Patna High Court · (2001) 3 PLJR 66
Motor Vehicles Act, 1988 — Section 140
High Courts17 Apr 2001
Bihar State Sugar Corporation Limited Vs Madan Gopal Singh and Others
Patna High Court · (2001) 04 PAT CK 0006
High Courts16 Apr 2001
Malti Kumari Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0061
High Courts16 Apr 2001Dismissed
Ajay Kumar Vs Canara Bank and Others
Patna High Court · (2001) 04 PAT CK 0044
High Courts13 Apr 2001Dismissed
Hanuman Prasad Agrawal Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 501
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts12 Apr 2001Allowed
State of Bihar and Others Vs Vijay Kumar Jha and Others
Patna High Court · (2001) 04 PAT CK 0053
High Courts12 Apr 2001
State of Bihar and Others Vs Oswal Chemicals and Fertilizers Ltd. and Others
Patna High Court · (2001) 04 PAT CK 0037