High Courts11 Apr 2001Dismissed
Surendra Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 610
Bihar Panchayat Raj Act, 1993 — Section 139(3), 140
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 36 of 51
High Courts11 Apr 2001Allowed
Arun Kumar Singh Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 12
High Courts11 Apr 2001Allowed
Ashok Kumar Nirala Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0056
High Courts11 Apr 2001Allowed
Pappu Mehtar Vs Subash Prasad Yadav and Another
Patna High Court · (2001) 04 PAT CK 0031
High Courts11 Apr 2001Dismissed
Battis Mandal and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 265
Penal Code, 1860 (IPC) — Section 149, 201, 302
High Courts11 Apr 2001Dismissed
Bangali Singh and Rajendra Singh Vs Ramanuj Sharma
Patna High Court · (2001) 04 PAT CK 0015
High Courts11 Apr 2001Dismissed
Sushree Sumitra Kumari Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 459
Civil Procedure Code, 1908 (CPC) — Section 144, 151Constitution of India, 1950 — Article 226, 227, 311Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts11 Apr 2001Dismissed
Vivek Arora and another Vs The Patna Regional Development Authority and Others
Patna High Court · (2001) 2 PLJR 798
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11
High Courts11 Apr 2001
Satyendra Nath Rai and Another Vs The State of Bihar and Another
Patna High Court · (2003) 1 PLJR 49
Patna Municipal Corporation Act, 1951 — Section 61Patna Municipal Corporation Officers and Servants Pension Rules, 1986 — Rule 43, 44
High Courts10 Apr 2001Dismissed
Subhas Chandra Yadav Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 456
High Courts10 Apr 2001
Babulal Chaudhary Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0070
High Courts10 Apr 2001Allowed
Mosst. Lakshmini Kuer and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(8), 146(1)
High Courts10 Apr 2001Allowed
Swarn Rekha Cokes and Coal Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 299
Bihar Reorganisation Act, 2000 — Section 2, 84, 85
High Courts10 Apr 2001Dismissed
Bindeshwari Prasad Vs State of Bihar
Patna High Court · (2001) CriLJ 3726
Penal Code, 1860 (IPC) — Section 324, 325
High Courts10 Apr 2001Allowed
Meera Devi Vs The Union of India (UOI) and Others
Patna High Court · (2001) 04 PAT CK 0004
High Courts09 Apr 2001Dismissed
Murli Manohar Jalan and Others Vs Bal Manohar Jalan and Others
Patna High Court · (2001) 2 PLJR 606
High Courts09 Apr 2001Dismissed
Ram Deo Prasad Singh Vs The Union of India and Others
Patna High Court · (2001) 2 PLJR 491
Railway Services (Pension) Rules, 1993 — Rule 9, 9(1)
High Courts09 Apr 2001Allowed
Dinanath Singh Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1082 : (2001) 3 PLJR 469
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 17, 18
High Courts09 Apr 2001Allowed
Asian Circus Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 156 : (2001) 2 PLJR 812
Constitution of India, 1950 — Article 19(1)
High Courts09 Apr 2001
Dr. Yogendra Prasad and Others Vs Rajendra Agriculture University Me. Gajanan Arun and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 90
Bihar Agriculture University Act, 1987 — Section 32