High Courts25 Apr 2001Allowed
Pramod Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1274 : (2001) 3 PLJR 292
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 34 of 51
High Courts24 Apr 2001Dismissed
Bibi Batoolan and Another Vs Md. Haniff and Others
Patna High Court · (2001) 04 PAT CK 0078
High Courts24 Apr 2001Dismissed
Jamaluddin Khan, Md. Sarsar Ahmad @ Sarsar Khan and Jubeda Khatoon Vs The State of Bihar and Most. Sedika Khatoon
Patna High Court · (2001) 3 PLJR 338
Criminal Procedure Code, 1973 (CrPC) — Section 360Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts24 Apr 2001Allowed
Girwar Yadav @ Giro Yadav and Others Vs Anirudha Prasad Mandal and Others
Patna High Court · (2001) 2 BLJR 1405
High Courts24 Apr 2001Allowed
Ramrati Devi Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 9
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 203Penal Code, 1860 (IPC) — Section 307
High Courts24 Apr 2001Dismissed
Md. Hasnain and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 201
Bihar Police Manual, 1978 — Rule 778, 8Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 12, 7, 8
High Courts23 Apr 2001Dismissed
Patna Regional Development Authority (in 902, 903 and 911) Smt. Godawan Devi (in 1317) Vs Kanhai Rai and Others (in 902) Smt. Rameshwari Devi and Others (in 903), Krishna Kumar Yadav and Others (in 911) The State of Bihar and Others (in 1317)
Patna High Court · (2001) 2 PLJR 652
Constitution of India, 1950 — Article 226
High Courts23 Apr 2001Dismissed
Raj Kumar Mehrotra Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 622
Constitution of India, 1950 — Article 16(1)
High Courts23 Apr 2001
Sita Ram Paswan Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0068
High Courts23 Apr 2001Allowed
State of Haryana Vs Brish Bhan
Patna High Court · (2001) 04 PAT CK 0039
Arbitration Act, 1940 — Section 28, 33
High Courts23 Apr 2001Allowed
Phulwasi Devi @ Phulbasi Devi Vs Ashan Devi and Others
Patna High Court · (2002) 1 CivCC 330
High Courts23 Apr 2001
President 42nd Main B.P.S.C. Examination Sangharsh Samiti Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1399 : (2001) 3 PLJR 86
High Courts23 Apr 2001Allowed
Ojendra Ojha Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 522
High Courts23 Apr 2001
Central Bihar Chamber of Commerce and Others (in 5188) and Nand Kishore Singh (in 11833) Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 672
Constitution of India, 1950 — Article 243, 243ZF
High Courts23 Apr 2001Dismissed
Raj Kaliya Devi and Others Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1273
Penal Code, 1860 (IPC) — Section 323, 341
High Courts20 Apr 2001Dismissed
Anjani Kumar Sinha and Another Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 2 PLJR 700
Electricity (Supply) Act, 1948 — Section 79(c)
High Courts20 Apr 2001Dismissed
Lal Babu Jha Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 725
Penal Code, 1860 (IPC) — Section 304, 323, 325, 379
High Courts20 Apr 2001
Smt. Sweta Priyadarshini Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 304
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 363, 366A
High Courts20 Apr 2001Allowed
Naresh Chandra Vs Jagdish Prasad (dead) by L.Rs. and Another
Patna High Court · (2001) 04 PAT CK 0010
High Courts19 Apr 2001Allowed
Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 669
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F