COURT ARCHIVE

Patna High Court judgments, 2001

1,006 judgments · page 33 of 51

High Courts03 May 2001Allowed

Gaur Sarkar @ God Sarkar, Smt. Alpana Singh, R.P. Awasthi @ Ranjan Pd. Awasthi and The Oriental Insurance Company Ltd. Vs State and Another

Patna High Court · (2001) 3 PLJR 475

Criminal Procedure Code, 1973 (CrPC) — Section 197, 202General Insurance Business (Nationalisation) Act, 1972 — Section 31Penal Code, 1860 (IPC) — Section 34, 406, 420

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High Courts03 May 2001Dismissed

Anil Kumar Gupta Vs The State of Bihar and Others

Patna High Court · (2002) 1 PLJR 703

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High Courts02 May 2001Allowed

Shyam Narayan Sharma Vs State of Bihar and Others

Patna High Court · (2001) 2 PLJR 824

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High Courts02 May 2001Allowed

Surendra Narain Singh Vs State of Bihar and Others

Patna High Court · (2001) 2 BLJR 1448 : (2001) 3 PLJR 749

Bihar Pension Rules, 1950 — Rule 43(b)Civil Services (Classification, Control and Appeal) Rules — Rule 55

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High Courts01 May 2001Allowed

Besh Lal Singh Vs State of Bihar and Others

Patna High Court · (2001) 2 BLJR 1384 : (2001) 2 PLJR 711

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High Courts01 May 2001Dismissed

Mritunjay Chaturvedi Vs The State of Bihar and Another

Patna High Court · (2001) 3 PLJR 230

Criminal Procedure Code, 1973 (CrPC) — Section 202, 205, 482Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts30 Apr 2001Dismissed

Garib Sahni @ Amir Sahni Vs State of Bihar

Patna High Court · (2001) 3 PLJR 350

Penal Code, 1860 (IPC) — Section 396

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High Courts30 Apr 2001Dismissed

Dhirendra Singh and Another Vs The State of Bihar and Another

Patna High Court · (2001) 04 PAT CK 0072

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High Courts30 Apr 2001Allowed

Baidyanath Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2001) 04 PAT CK 0023

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High Courts27 Apr 2001Dismissed

Bihar Pensioner Samaj and Others Vs State of Bihar and Others

Patna High Court · (2001) 04 PAT CK 0067

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High Courts27 Apr 2001Allowed

The Executive Engineer, Don Canal Division and Others Vs Dulal Poddar

Patna High Court · (2001) 3 PLJR 661

Arbitration Act, 1940 — Section 5, 8

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High Courts26 Apr 2001

Suman Sinha Vs State of Bihar and Others

Patna High Court · (2001) 2 PLJR 791

Bangalore Development Authority Act, 1976 — Section 19(4)

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High Courts26 Apr 2001

Controller of Examination, Bihar Combined Entrance Competitive Examination Board Vs Miss Priyanka Prasad and Others

Patna High Court · (2001) 04 PAT CK 0060

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High Courts26 Apr 2001Dismissed

Controller of Examination, Bihar Combined Entrance Competitive Examination Board Vs Priyanka Prasad and Others

Patna High Court · (2001) 04 PAT CK 0055

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High Courts26 Apr 2001Allowed

Maitri Charitable Trust and Another Vs State of Bihar and Others

Patna High Court · (2001) 04 PAT CK 0041

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High Courts26 Apr 2001Allowed

Dukharan Singh Vs The State of Bihar

Patna High Court · (2001) 3 PLJR 318

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts26 Apr 2001Dismissed

Satya Narain Yadav (in 366) and Kuldip Thakur (in 401) Vs The State of Bihar

Patna High Court · (2001) 2 PLJR 635

Penal Code, 1860 (IPC) — Section 149, 302

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High Courts25 Apr 2001Allowed

Girwar Yadav @ Giro Yadav and Others Vs Anirudha Prasad Mandal and Others

Patna High Court · (2001) 3 PLJR 365

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A

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High Courts25 Apr 2001

Sushil Kumar Pandey Vs Union of India and Others

Patna High Court · (2001) 04 PAT CK 0066

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High Courts25 Apr 2001

Yugal Kishore Vs Union of India

Patna High Court · (2002) 120 TAXMAN 150

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