High Courts18 May 2001Dismissed
Dina Nath Yadav and Prabhu Yadav Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 334
Criminal Procedure Code, 1973 (CrPC) — Section 144, 188Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 31 of 51
High Courts18 May 2001
Suo Motu action by the High Court in a matter relating to Fresh Water Dolphin Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 655
Constitution of India, 1950 — Article 48A, 51A
High Courts18 May 2001Dismissed
Umeshwar Singh and Another and Harendra Singh and Another Vs State of Bihar and Another
Patna High Court · (2001) 05 PAT CK 0023
High Courts18 May 2001Dismissed
Trishul Dhari Singh Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 652
High Courts17 May 2001
Bharat Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 438
High Courts17 May 2001Allowed
Syeda Kamruddin Ashraff Vs Bibi Syed Khatoon and Others
Patna High Court · (2001) 2 BLJR 1378 : (2001) 3 PLJR 257
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 47 Rule 1
High Courts17 May 2001Allowed
Mirza Sultan Haider Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 700
High Courts17 May 2001
Shyam Chandra Sinha Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 466
High Courts16 May 2001Allowed
Smt. Mira Mishra, Smt. Aparna Devi and Indrajit Kumar Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 809
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 33(3), 36(3), 45
High Courts16 May 2001Allowed
Ram Nandan Prasad and Another Vs Ram Bilas Yadav
Patna High Court · (2001) 05 PAT CK 0042
High Courts16 May 2001Allowed
Kanhai Rai and Others Vs Dharampal and Others
Patna High Court · (2001) 05 PAT CK 0025
High Courts16 May 2001Dismissed
Rajendra Prasad Mandal Vs Union of India (UOI) and Others
Patna High Court · (2001) 05 PAT CK 0024
High Courts15 May 2001
Shri Dilip Verma and Another Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 653 : (2001) 1 PLJR 653
High Courts15 May 2001
Pradeep Sharma alias Tutu Sharma Vs The State of Bihar and Another
Patna High Court · (2001) 05 PAT CK 0047
High Courts15 May 2001Allowed
Chandrama Tiwary Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 2 BLJR 1393 : (2001) 3 PLJR 384
High Courts15 May 2001Allowed
Munni Devi Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 175
Constitution of India, 1950 — Article 14, 16
High Courts15 May 2001
Yogendra Sah Vs Brij Nandan Sah, Jagdish Prasad and The State of Bihar
Patna High Court · (2001) 05 PAT CK 0011
High Courts15 May 2001Dismissed
Vijay Yadav Vs State of Bihar
Patna High Court · (2001) 3 PLJR 333
Forest Act, 1927 — Section 42
High Courts14 May 2001
Birendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 05 PAT CK 0035
High Courts14 May 2001Allowed
The Bihar State Housing Board and Another Vs State of Bihar and Others
Patna High Court · (2001) 05 PAT CK 0020