High Courts27 Jun 2001Allowed
Dr. Deb Kumar Roy Vs State of Bihar and Others
Patna High Court · (2001) 06 PAT CK 0022
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 29 of 51
High Courts27 Jun 2001Dismissed
Lakshmi Mukhiya Vs State of Bihar
Patna High Court · (2002) 1 PLJR 105
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 341
High Courts27 Jun 2001
Birendra Narayan Choudhary Vs The State of Bihar and Ghuran Paswan
Patna High Court · (2001) 3 PLJR 468
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts27 Jun 2001
Suo Motu action by the High Court in a matter relating to Fresh Water Dolphin Vs The State of Bihar and Others
Patna High Court · (2001) 06 PAT CK 0009
Constitution of India, 1950 — Article 48A, 51A(G)
High Courts27 Jun 2001
Jageshar Bhagat Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 476
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts27 Jun 2001Allowed
Chandra Mohan Jha Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 481
High Courts26 Jun 2001
Prof. Vinod Sahay Vs Bharat Sanchar Nigam Limited and Others
Patna High Court · (2001) 3 PLJR 428
Telegraph Act, 1885 — Section 7B
High Courts26 Jun 2001Dismissed
Kaviraj Jaideo Vs Sri Suresh Chaturvedi and Others
Patna High Court · (2001) 3 PLJR 399
High Courts26 Jun 2001Allowed
United India Insurance Company Vs Mirdula Devi and Others
Patna High Court · (2001) 06 PAT CK 0039
High Courts26 Jun 2001
Krishna Nanadan Jha Vs Basudeo Prasad Maskara and Another
Patna High Court · (2001) 06 PAT CK 0026
High Courts26 Jun 2001Allowed
Baikunth Tiwari Vs Bihar State Road Transport Corportion and Others
Patna High Court · (2001) 2 BLJR 1539
Bihar Pension Rules, 1950 — Rule 43(b)Road Transport Corporations Act, 1950 — Section 45(2)(c), 45(2)(e)
High Courts26 Jun 2001Allowed
Narayan Kamkar Vs State of Bihar
Patna High Court · (2001) 4 PLJR 129
Penal Code, 1860 (IPC) — Section 230, 240, 420
High Courts26 Jun 2001Dismissed
Parmeshwar Mahto Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 109
Penal Code, 1860 (IPC) — Section 302
High Courts26 Jun 2001Dismissed
Anil Kumar Vishwakarma and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 316
High Courts25 Jun 2001
Kespaw Prasad Sinha and Others Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 232
High Courts25 Jun 2001
Suo Motu Action by the P.H.C Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 651
High Courts25 Jun 2001Allowed
Shree Satyanarain Swami (Thakurjee) and Others Vs Purushottam Tulsyan and Others
Patna High Court · (2001) 3 PLJR 325
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts25 Jun 2001
Dilip Poddar Vs State of Bihar, Amod Kumar and Others
Patna High Court · (2001) 3 PLJR 471
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts25 Jun 2001Dismissed
Maharaj Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2001) 06 PAT CK 0012
High Courts25 Jun 2001Dismissed
Mahabir Lal and Others Vs The State of Bihar and Dinesh Prasad
Patna High Court · (2001) 3 PLJR 480 : (2001) 1 PLJR 480
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 464