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Patna High Court judgments, 2001

1,006 judgments · page 27 of 51

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High Courts09 Jul 2001

Baleshwar Mochi Vs Kundan Devi and Others

Patna High Court · (2001) 3 BLJR 1649 : (2001) 3 PLJR 754

Limitation Act, 1963 — Section 5
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High Courts09 Jul 2001Dismissed

Vijay Laxmi Devi and Others Vs Ram Naresh and Others

Patna High Court · (2003) ACJ 1140 : (2001) 49 BLJR 1684 : (2001) 3 PLJR 643

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High Courts09 Jul 2001Allowed

Jatta Mahto Vs State of Bihar

Patna High Court · (2001) 49 BLJR 2019 : (2002) CriLJ 4452 : (2001) 3 PLJR 628

Penal Code, 1860 (IPC) — Section 307
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High Courts09 Jul 2001

Baruchi Jha Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 503

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High Courts09 Jul 2001Dismissed

Sriniwas Kumar Sinha and Another Vs State of Bihar and Others

Patna High Court · (2001) 3 BLJR 1670 : (2001) 4 PLJR 230

Constitution of India, 1950 — Article 136, 14, 16
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High Courts06 Jul 2001

Patna University Retired Teacher''s Association and Another Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 633

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High Courts06 Jul 2001Allowed

Bihar State Electricity Board and Another Vs Shree Plywoods (Pvt.) Ltd. and Others

Patna High Court · (2001) 07 PAT CK 0067

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High Courts06 Jul 2001Allowed

Ram Narain Prasad Gupta and Others Vs Satyabati Devi and Others

Patna High Court · (2001) 3 BLJR 1753 : (2001) 4 PLJR 360

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High Courts06 Jul 2001

Govind Kant Sharan Vs Khushal Mal and Others

Patna High Court · (2001) 3 BLJR 1664

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High Courts06 Jul 2001Allowed

Rajgrih Choubey Vs State of Bihar and Others

Patna High Court · (2001) 3 BLJR 1666

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High Courts06 Jul 2001Dismissed

Ram Chandra Choudhary Vs State of Bihar

Patna High Court · (2001) 4 PLJR 131

Penal Code, 1860 (IPC) — Section 30, 307, 324
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High Courts06 Jul 2001Dismissed

Mahanand Yadav Vs The State of Bihar

Patna High Court · (2002) 1 PLJR 98

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
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High Courts06 Jul 2001Allowed

Dr. Jyoti Prakash Vs The State of Bihar and Umesh Chandra Prasad

Patna High Court · (2001) 07 PAT CK 0030

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High Courts06 Jul 2001Allowed

Biresh Kumar Gupta @ Viresh Kumar Gupta and Others Vs Shobha Devi

Patna High Court · (2001) 3 PLJR 467

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
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High Courts06 Jul 2001Dismissed

Ram Naresh Singh and Others Vs The State of Bihar

Patna High Court · (2001) 3 PLJR 815

Penal Code, 1860 (IPC) — Section 147, 148, 324Probation of Offenders Act, 1958 — Section 4(1)
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High Courts05 Jul 2001

Mostt. Padmavati Mishra Vs Sumitra devi and Others

Patna High Court · (2001) 3 BLJR 1686 : (2001) 4 PLJR 656

Hindu Succession Act, 1956 — Section 8
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High Courts05 Jul 2001Allowed

Kali Choudhary @ Kali Charan Paswan Vs The State of Bihar

Patna High Court · (2001) 4 PLJR 127

Penal Code, 1860 (IPC) — Section 396
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High Courts05 Jul 2001

Birendra Mahto and Others Vs The State of Bihar and Another

Patna High Court · (2001) 3 PLJR 490

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482, 92Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
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High Courts05 Jul 2001Dismissed

Baban Sharma Vs The State of Bihar and Others

Patna High Court · (2001) 07 PAT CK 0034

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High Courts05 Jul 2001Allowed

Netram Sharma Vs State of Bihar

Patna High Court · (2001) 07 PAT CK 0028

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