High Courts12 Jul 2001Dismissed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 817
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 26 of 51
High Courts12 Jul 2001Allowed
IC 37203 FLT. COL Vijay Kumar Sharma Vs The Union of India (UOI) and Others
Patna High Court · (2001) 07 PAT CK 0074
High Courts12 Jul 2001Allowed
Champa Devi and Another Vs Shri Anant Prasad Singh
Patna High Court · (2001) 3 BLJR 1800
High Courts12 Jul 2001Dismissed
The Bihar State Electricity Board and Others Vs The Electrical Inspector and Another
Patna High Court · (2001) 07 PAT CK 0054
High Courts12 Jul 2001Dismissed
Pramod Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1854 : (2001) 3 PLJR 673
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts11 Jul 2001
Suresh Rai Vs Nagendra Sah and Others
Patna High Court · (2001) 07 PAT CK 0107
High Courts11 Jul 2001
Gulzar Mathto and Others Vs Most. Ram Dulari Devi and Others
Patna High Court · (2001) 3 BLJR 1718 : (2001) 3 PLJR 472
High Courts11 Jul 2001
Iftekhar Ahmad Khan @ Iftekhar @ Tun Khan Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1838
Arms Act, 1959 — Section 17
High Courts11 Jul 2001
Raja Packaging Pvt. Ltd. and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 3 BLJR 1667
High Courts11 Jul 2001Allowed
Shri Mirtunajay Kumar Singh @ Mritunjay Kr. Singh Vs The Oriental Insurance Company Ltd. and Others
Patna High Court · (2001) 3 PLJR 592
Motor Vehicles Act, 1988 — Section 140
High Courts10 Jul 2001Dismissed
Prakash Singh Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 65
Penal Code, 1860 (IPC) — Section 376(2)
High Courts10 Jul 2001Allowed
Yogendra Mahto Vs The State of Bihar
Patna High Court · (2001) 07 PAT CK 0121
High Courts10 Jul 2001Dismissed
Paras Das, Vijay Das @ Vijay Rabidas and Rajendra Das Vs The State of Bihar and Sheo Shanker Prasad
Patna High Court · (2001) 4 PLJR 10
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323, 427, 447
High Courts10 Jul 2001Allowed
Gurucharan Dusadh alias Sarin Disadh Vs State of Bihar
Patna High Court · (2001) 07 PAT CK 0084
High Courts10 Jul 2001
Sidheshwar Prasad Lal Vs Union of India (UOI)
Patna High Court · (2003) ACJ 1422 : (2001) 49 BLJR 1669 : (2001) 3 PLJR 756
Railways Accidents (Compensation) Rules, 1990 — Rule 3
High Courts10 Jul 2001Allowed
Sahdeo Ram and Another Vs The State of Bihar
Patna High Court · (2001) 07 PAT CK 0076
High Courts10 Jul 2001Allowed
Muzaffarpur Goshala and Another Vs The Presiding Officer and Another
Patna High Court · (2001) 3 BLJR 1662
High Courts10 Jul 2001Dismissed
Smt. Malti Sinha and Another Vs The State of Bihar and Another
Patna High Court · (2001) 07 PAT CK 0010
High Courts09 Jul 2001Dismissed
Smt. Krishna Kumari and Another Vs The State of Bihar and Another
Patna High Court · (2001) 07 PAT CK 0126
High Courts09 Jul 2001Allowed
Surjit Kumar Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1744
Constitution of India, 1950 — Article 309