High Courts19 Jul 2001Allowed
Managing Director, B.S.T.B. Publishing Corporation Ltd. and Another Vs Md. Sahabudding and Others
Patna High Court · (2001) 07 PAT CK 0112
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 25 of 51
High Courts19 Jul 2001
Oriental Insurance Company Ltd. and Another Vs Ramji Choudhary and Others
Patna High Court · (2001) 07 PAT CK 0109
High Courts19 Jul 2001Dismissed
Jainendra Nath Choudhary Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 198
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 9Bihar Motor Vehicles Taxation Rules, 1930 — Rule 3(B)
High Courts19 Jul 2001Dismissed
Amirka Thakur and Others Vs State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0057
High Courts19 Jul 2001Allowed
Prof. Dharmsheela Singh and Another Vs Sri Ramashish Sharma and Another
Patna High Court · (2001) 07 PAT CK 0048
High Courts19 Jul 2001Dismissed
Kamta Prasad Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 146
Prevention of Corruption Act, 1988 — Section 13(ii), 7
High Courts18 Jul 2001Dismissed
Jagdeo Yadav Vs The State of Bihar and Another
Patna High Court · (2001) 07 PAT CK 0132
High Courts18 Jul 2001
Taspur Prakhand Matayajivi Swawlambi Sahkari Samti Ltd. Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1712 : (2001) 3 PLJR 583
Constitution of India, 1950 — Article 226
High Courts18 Jul 2001
Kapporchand Chaudhary and etc. Vs State of Bihar
Patna High Court · (2002) CriLJ 1424 : (2002) 2 RCR(Criminal) 663
Penal Code, 1860 (IPC) — Section 395
High Courts18 Jul 2001
Spriha Singh Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1714 : (2001) 3 PLJR 581
Hindu Marriage Act, 1955 — Section 8
High Courts17 Jul 2001Allowed
Nanha Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2087 : (2001) 3 PLJR 813
High Courts17 Jul 2001Allowed
The Union of India (UOI) and Others Vs Sandeep Construction
Patna High Court · (2001) 4 PLJR 185
Arbitration Act, 1940 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 2001Allowed
Sheikh Amir Ali Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 414
Minimum Wages Act, 1948 — Section 20
High Courts16 Jul 2001Dismissed
Arun Kumar Jha Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 800
Criminal Procedure Code, 1973 (CrPC) — Section 197, 245Limitation Act, 1963 — Section 14, 5Penal Code, 1860 (IPC) — Section 244, 342, 504
High Courts16 Jul 2001
Umesh Chandra Vidyarthi Vs The Bihar School Examination Board and Others
Patna High Court · (2001) 3 PLJR 591
High Courts16 Jul 2001
Rama Shankar Gorh and Others Vs The State of Bihar and Another
Patna High Court · (2001) 3 PLJR 579
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498
High Courts13 Jul 2001Allowed
Lakshman Prasad Pal Vs The State of Bihar
Patna High Court · (2001) 07 PAT CK 0070
High Courts13 Jul 2001Dismissed
Rajdeo Ram Vs State of Bihar
Patna High Court · (2001) 3 BLJR 2029 : (2001) 3 PLJR 696
Penal Code, 1860 (IPC) — Section 366
High Courts13 Jul 2001Dismissed
Shankar Paul Vs State of Bihar
Patna High Court · (2001) 3 BLJR 1849 : (2001) 3 PLJR 646
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 319Penal Code, 1860 (IPC) — Section 363, 365, 366, 366A, 376