High Courts27 Jul 2001
Bindu Kumari Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 190
Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 23 of 51
High Courts27 Jul 2001
Baij Nath Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 685
Bihar and Orissa Municipal Survey Act, 1920 — Section 9Bihar and Orissa Municipal Survey Rules — Rule 15, 15(2), 2, 9
High Courts27 Jul 2001
Raj Nath Singh and Others Vs Jagdeo Sao and Others
Patna High Court · (2001) 3 PLJR 778
High Courts27 Jul 2001
Ashok Pandit Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 159
Criminal Procedure Code, 1973 (CrPC) — Section 161Explosive Substances Act, 1908 — Section 3, 4, 5, 7Penal Code, 1860 (IPC) — Section 307, 324
High Courts27 Jul 2001Dismissed
Kailash Chand and Company Vs The State of Bihar and Another
Patna High Court · (2001) 3 PLJR 698
Essential Commodities Act, 1955 — Section 6A(5), 7
High Courts26 Jul 2001Allowed
Most. Gangia Kuer and Others Vs Dinesar Singh and Others
Patna High Court · (2001) 4 PLJR 240
High Courts26 Jul 2001
Dhrub Prasad and Narendra Prasad Vs The State of Bihar
Patna High Court · (2001) 07 PAT CK 0123
High Courts26 Jul 2001Allowed
Dhananjay Sharma and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2147 : (2001) 4 PLJR 533
Constitution of India, 1950 — Article 14
High Courts26 Jul 2001Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Most. Sabila Khatoon and Others
Patna High Court · (2001) 07 PAT CK 0096
High Courts26 Jul 2001Allowed
Hari Shankar Kumar and Others Vs State Bank of India and Others State Bank of India and Others Vs Arun Kumar Verma and Others
Patna High Court · (2002) 1 LLJ 952 : (2001) 4 PLJR 139
High Courts26 Jul 2001Allowed
Raj Kumar Agrawal and Another Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 83
Criminal Procedure Code, 1973 (CrPC) — Section 262, 265, 32, 326, 326(3)Essential Commodities Act, 1955 — Section 12AA, 7
High Courts26 Jul 2001Allowed
Jawahar Lal Agrawal Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 8
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 6
High Courts26 Jul 2001
Manoj Chandra Dubey Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 781
Arms Act, 1959 — Section 21
High Courts25 Jul 2001Allowed
Surendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 734
High Courts25 Jul 2001
Sugriv Mahto Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 78
Electricity Act, 1910 — Section 33
High Courts25 Jul 2001Allowed
Dinesh Yadav and Another Vs State and Others
Patna High Court · (2001) 07 PAT CK 0080
High Courts25 Jul 2001
Jagannath Mishra Vs Commissioner of Income Tax and Others
Patna High Court · (2001) 07 PAT CK 0072
High Courts25 Jul 2001Allowed
Micro Agrovit (India) Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 720 : (2001) 1 PLJR 720
High Courts25 Jul 2001Dismissed
Ram Dhani Tiwary Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 766
Administrative Service (Appointment by Promotion) Regulations, 1955 — Regulation 3Administrative Tribunals Act, 1985 — Section 14, 19Constitution of India, 1950 — Article 323A