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Patna High Court judgments, 2001

1,006 judgments · page 22 of 51

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High Courts31 Jul 2001Dismissed

Ram Nagina Singh and Others Vs Ravindra Prasad @ Laddo Singh and Others

Patna High Court · (2001) 07 PAT CK 0115

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High Courts31 Jul 2001

Ganga Sagar Singh Vs State of Bihar and Others

Patna High Court · (2001) 3 PLJR 783

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High Courts31 Jul 2001Dismissed

Satan Hazra and Others Vs Dhorai Hazra and Others

Patna High Court · (2001) 3 BLJR 2130 : (2001) 4 PLJR 50

Hindu Succession Act, 1956 — Section 8
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High Courts31 Jul 2001Allowed

Naresh Mahraj and Another Vs State of Bihar and Another

Patna High Court · (2001) 07 PAT CK 0090

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High Courts31 Jul 2001Allowed

The Bihar State Electricity Board and Another Vs Jagdish Mandal and Others

Patna High Court · (2001) 4 PLJR 165

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High Courts31 Jul 2001Dismissed

Sheo Manjhi and Others Vs State of Bihar

Patna High Court · (2001) 3 BLJR 2191 : (2002) 1 PLJR 143

Penal Code, 1860 (IPC) — Section 302, 304, 34
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High Courts31 Jul 2001Dismissed

Mostt. Partibha Devi and Others Vs Smt. Anaro Kuer and Others

Patna High Court · (2001) 3 BLJR 2271 : (2001) 4 PLJR 301

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High Courts31 Jul 2001Dismissed

Dhaneshwari Devi and Others Vs Kedar Mahto and Others

Patna High Court · (2001) 07 PAT CK 0051

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High Courts31 Jul 2001

Jajani Rice Mills Vs The Bihar State Agriculture Marketing Board and Others

Patna High Court · (2001) 4 PLJR 580

Bihar Agricultural Produce Markets Act, 1960 — Section 2
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High Courts31 Jul 2001Allowed

Manoj Kumar Pandey Vs The State of Bihar and Others

Patna High Court · (2001) 07 PAT CK 0021

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High Courts31 Jul 2001Allowed

Sanjay Kumar Vs The State of Bihar and Others

Patna High Court · (2001) 07 PAT CK 0019

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High Courts31 Jul 2001Allowed

Yogendra Yadav and Rajendra Yadav Vs The State of Bihar

Patna High Court · (2001) 4 PLJR 169

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
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High Courts30 Jul 2001Dismissed

Dilsher Mian @ Dil Mohammad and Others Vs Manager and Others

Patna High Court · (2001) 3 BLJR 2158

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High Courts30 Jul 2001Dismissed

Mohammad Isha Vs Gulab Prasad and Others

Patna High Court · (2001) 3 BLJR 1802

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High Courts27 Jul 2001Dismissed

Dayamanti Devi and Others Vs Suresh Singh and Others

Patna High Court · (2001) 3 PLJR 640

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High Courts27 Jul 2001Dismissed

Ramkali Devi and Others Vs Ram Naresh Prasad

Patna High Court · (2002) 1 BLJR 52

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High Courts27 Jul 2001Dismissed

Subhadra Devi Vs State of Bihar and Others

Patna High Court · (2001) 3 BLJR 1705 : (2001) 3 PLJR 735

Forest Act, 1927 — Section 11, 12, 13, 15, 16
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High Courts27 Jul 2001Allowed

Union of India (UOI) Vs Kaushalya Devi and Others

Patna High Court · (2001) 07 PAT CK 0085

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High Courts27 Jul 2001Dismissed

Bhanu Prasad @ Gopal Sah, Tarkeshwar Prasad Sao @ Tuntun Seth and Bablu @ Asfaque Vs The State of Bihar

Patna High Court · (2001) 4 PLJR 81

Penal Code, 1860 (IPC) — Section 394, 395, 397
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High Courts27 Jul 2001Dismissed

Reshma Singh Vs State of Bihar and Another

Patna High Court · (2001) 4 PLJR 1

Bihar Shops and Establishments Act, 1953 — Section 34Dowry Prohibition Act, 1961 — Section 3, 5Penal Code, 1860 (IPC) — Section 34, 498A
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