High Courts24 Jul 2001Dismissed
Vinay Kumar Murmu Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 599
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 24 of 51
High Courts24 Jul 2001Allowed
Kashi Prasad Chamaria Vs Presiding Officer and Another
Patna High Court · (2001) 07 PAT CK 0075
High Courts24 Jul 2001Dismissed
Shyam Sundar Saraf Vs Ramesh Kumar Sharma and Others
Patna High Court · (2001) 3 BLJR 1716 : (2001) 3 PLJR 668
Evidence Act, 1872 — Section 50Hindu Succession Act, 1956 — Section 15
High Courts24 Jul 2001Allowed
Jagannath Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 409
High Courts24 Jul 2001
Shashi Mohan Thakur Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 498
High Courts23 Jul 2001Allowed
Kumar Mahendra Pratap Singh @ Mahendra Singh and Another Vs The State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0111
High Courts23 Jul 2001Dismissed
State of Bihar and Others Vs Baba Construction
Patna High Court · (2001) 3 BLJR 1824
Arbitration Act, 1940 — Section 2
High Courts23 Jul 2001
Bihar Sugar Mills Association and Others Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 612 : (2001) 1 PLJR 612
Essential Commodities Act, 1955 — Section 3(3C)
High Courts20 Jul 2001
Ram Narayan Sah Vs Sate of Bihar and Others
Patna High Court · (2001) 3 PLJR 621
Medical Attendance Rules — Rule 26
High Courts20 Jul 2001Allowed
Veena Sharma (Smt.) Vs State Bank of India and Others
Patna High Court · (2001) 07 PAT CK 0073
High Courts20 Jul 2001Allowed
Mira Devi Vs Union of India (UOI) and Another
Patna High Court · (2003) ACJ 1138 : (2001) 49 BLJR 1813
Railways Act, 1989 — Section 2
High Courts20 Jul 2001Allowed
Satish Prasad Singh Vs State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0065
High Courts20 Jul 2001Allowed
Gaya Ram Vs Dinesh Singh and Another
Patna High Court · (2001) 3 BLJR 1822
Arbitration Act, 1940 — Section 14
High Courts20 Jul 2001
Md. Shariff and Others Vs The Union of India (UOI) and Others
Patna High Court · (2001) 07 PAT CK 0038
High Courts20 Jul 2001Allowed
Sri Kedar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0032
High Courts20 Jul 2001Dismissed
Baun Yadav Vs The State of Bihar
Patna High Court · (2001) 07 PAT CK 0022
High Courts20 Jul 2001Allowed
Ishhwar Dayal Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 38
High Courts20 Jul 2001Dismissed
Rabindra Mohan Prasad Madhur Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 114
High Courts19 Jul 2001Allowed
Vikash Anand Vs The Chancellor of Universities and Others
Patna High Court · (2001) 4 PLJR 72
High Courts19 Jul 2001Dismissed
Urmila Devi and Others Vs Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 770
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 420, 466