High Courts06 Aug 2001Dismissed
Helios Finance and Investment Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 209
Companies Act, 1956 — Section 483Reserve Bank of India Act, 1934 — Section 45IA, 45IA(4), 45IA(7), 45MC
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 21 of 51
High Courts06 Aug 2001
Narendra Kumar Vs The State of Bihar and Others Maheshwar Choudhary Vs Managing Director, Bihar State Cooperative Marketing Union Ltd. Ram Pravesh Vs Bihar State Co-operative Marketing Union Ltd. (Biscoman) and Others
Patna High Court · (2001) 4 PLJR 248
High Courts03 Aug 2001Allowed
Shri Jagannath Prasad Thakur @ Jagarnath Prasad Thakur, deceased (Testator) and Smt. Lalita Devi and Another Vs Harkesh Thakur
Patna High Court · (2001) 3 PLJR 757
High Courts03 Aug 2001Allowed
Sunil Kumar Pandey and Another Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0122
High Courts03 Aug 2001Allowed
Md. Fakhruddin Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1796 : (2001) 3 PLJR 687
High Courts03 Aug 2001Dismissed
Dina Nath Pandit @ Dindayal Pandit Vs The State of Bihar
Patna High Court · (2001) 08 PAT CK 0068
High Courts03 Aug 2001Dismissed
Babloo Verma Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 303
Penal Code, 1860 (IPC) — Section 379, 461
High Courts03 Aug 2001Allowed
Shanker Nonia, Narayan Nonia and Sajiwan Nonia Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 102
Penal Code, 1860 (IPC) — Section 307, 324, 335
High Courts02 Aug 2001Dismissed
Rohtas Zila Gram Raksha Dal Singh and etc. etc. Vs State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0093
High Courts02 Aug 2001Allowed
Vijay Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1812 : (2001) 3 PLJR 782
High Courts02 Aug 2001Allowed
Akloo Sahani and Others Vs State of Bihar
Patna High Court · (2001) 3 BLJR 2052
Penal Code, 1860 (IPC) — Section 366
High Courts02 Aug 2001Dismissed
Kerala Small Financiers'' Association and Others Vs Union of India (UOI) and Others
Patna High Court · (2001) 08 PAT CK 0030
High Courts02 Aug 2001Allowed
Smt. Kumari Devi and Others Vs Noor Mohammad Mian and Another
Patna High Court · AIR 2002 Patna 132 : (2001) 4 PLJR 624
Specific Relief Act, 1963 — Section 34
High Courts02 Aug 2001Dismissed
Parmand Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0021
High Courts02 Aug 2001Dismissed
Surendra Singh Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 47
High Courts02 Aug 2001Dismissed
Panchanand Singh Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 99
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts01 Aug 2001Dismissed
Brarrnm Deo Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0129
High Courts01 Aug 2001
Bhulia Devi Vs State of Bihar
Patna High Court · (2001) 3 BLJR 2014 : (2001) 3 BLJR 1713
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts01 Aug 2001Dismissed
B.N. Mandal University Vs Sanjay Kumar Shukla and Others and Harvinder Kaur and Others
Patna High Court · (2001) 4 PLJR 17
Bihar State Universities Act, 1976 — Section 39
High Courts31 Jul 2001
Sudhu Sharma Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 75
Penal Code, 1860 (IPC) — Section 376