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Patna High Court judgments, 2001

1,006 judgments · page 19 of 51

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High Courts16 Aug 2001Allowed

Mishri Lal Mahto and Others Vs The State of Bihar

Patna High Court · (2002) 1 PLJR 119

Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 203Penal Code, 1860 (IPC) — Section 395
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High Courts16 Aug 2001Allowed

Union of India (UOI) and Others Vs Ram Ratan Roy @ Ram Ratan Rai

Patna High Court · (2002) 1 PLJR 570

Border Security Force Act, 1968 — Section 117, 118, 14, 141, 17Penal Code, 1860 (IPC) — Section 354
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High Courts16 Aug 2001Allowed

Shiv Charan Mahto Vs Ramashray Mahto and Others

Patna High Court · (2001) 4 PLJR 189

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts16 Aug 2001

New India Assurance Company Ltd. Vs Sushila Devi and Others

Patna High Court · (2001) 4 PLJR 486

Motor Vehicles Act, 1988 — Section 163APenal Code, 1860 (IPC) — Section 304, 379
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High Courts16 Aug 2001Dismissed

Bishwanath Singh Vs State of Bihar and Others

Patna High Court · (2001) 4 PLJR 183

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 182
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High Courts15 Aug 2001Allowed

Oriental Insurance Company Ltd. Vs Dinesh Prasad Singh and Others

Patna High Court · (2001) 4 PLJR 69

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High Courts14 Aug 2001Allowed

Vinay Kumar @ Vinay Prasad Vs The State of Bihar

Patna High Court · (2003) 2 PLJR 157

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 3, 69(2)
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High Courts14 Aug 2001

Islamic Council Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 48

Waqf Act, 1954 — Section 12Waqf Act, 1995 — Section 13, 13(2), 15
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High Courts14 Aug 2001

Maksudan Thakur @ Madhusudan Thakur Vs State and Others

Patna High Court · (2001) 4 PLJR 188

Criminal Procedure Code, 1973 (CrPC) — Section 317
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High Courts14 Aug 2001Dismissed

Vijay Kumar Roy Vs The Union of India (UOI) and Others

Patna High Court · (2001) 4 PLJR 208

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High Courts14 Aug 2001Dismissed

Baidya Nath Yadav Vs State of Bihar

Patna High Court · (2002) 1 PLJR 113

Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376
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High Courts14 Aug 2001Dismissed

Md. Akbar Vs The State of Bihar

Patna High Court · (2002) 1 PLJR 122

Penal Code, 1860 (IPC) — Section 395
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High Courts14 Aug 2001Dismissed

Chandra Devi and Others Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 16

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High Courts13 Aug 2001

Sri Gita and Others Vs The Union of India (UOI) and Others

Patna High Court · (2001) 4 PLJR 4

Constitution of India, 1950 — Article 226, 227
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High Courts13 Aug 2001

Central Bihar Chamber of Commerce and Others Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 175

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High Courts10 Aug 2001Dismissed

Musafir Rajbanshi and Sadhoo Beldar @ Matua Vs State of Bihar

Patna High Court · (2001) 4 PLJR 110

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 391, 395
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High Courts10 Aug 2001Allowed

Ram Charitra Mahto Vs Satya Narain Sahu

Patna High Court · (2001) 08 PAT CK 0051

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High Courts09 Aug 2001Dismissed

Bihia Shahpur Thana Matsyajivi Sahyog Samiti Limited Vs The State of Bihar and Others

Patna High Court · (2001) 08 PAT CK 0087

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High Courts09 Aug 2001Dismissed

Md. Mehandi Imam @ Mehdi Imam Vs State of Bihar and Others

Patna High Court · (2001) 08 PAT CK 0084

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High Courts09 Aug 2001Dismissed

The State of Bihar and Others Vs Hridya Nand Mishra

Patna High Court · (2001) 4 PLJR 133

Constitution of India, 1950 — Article 14, 16
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