COURT ARCHIVE

Patna High Court judgments, 2001

1,006 judgments · page 18 of 51

High Courts21 Aug 2001Allowed

Kedar Prasad @ Kedar Nath Prasad and Jitendra Prasad Singh Vs State of Bihar, Parmeshwar Tiwary, Tribhuwan Upadhyay and Dindayal Upadhyay

Patna High Court · (2001) 4 PLJR 663

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts21 Aug 2001

Ajanta Circus Vs The Union of India (UOI) and Others

Patna High Court · (2001) 3 BLJR 2056 : (2001) 4 PLJR 104

Constitution of India, 1950 — Article 48APrevention of Cruelty to Animals Act, 1960 — Section 22Wild Life (Protection) Act, 1972 — Section 39

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High Courts21 Aug 2001Dismissed

Rajju Rai Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 450

Penal Code, 1860 (IPC) — Section 305, 323, 341, 379

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High Courts21 Aug 2001

Jag Ram and Others Vs Most. Soniya Devi and Others

Patna High Court · (2001) 3 BLJR 2061 : (2001) 4 PLJR 654

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts21 Aug 2001Dismissed

Onkar Nath Choudhary Vs The State of Bihar and Others

Patna High Court · (2001) 3 BLJR 2048 : (2001) 4 PLJR 651

Bihar Tenancy Act, 1885 — Section 48E, 48E(7), 48E(8)

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High Courts20 Aug 2001Dismissed

Sheikh Md. Safique and Sheikh Md. Azam Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 9

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

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High Courts20 Aug 2001Allowed

Anjan Kumar Singh Vs State of Bihar and Others

Patna High Court · (2001) 3 BLJR 1903 : (2001) 4 PLJR 177

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High Courts20 Aug 2001Dismissed

Ram Shresth Rai and Others Vs The State of Bihar

Patna High Court · (2001) 4 PLJR 56

Penal Code, 1860 (IPC) — Section 149, 304, 307, 324

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High Courts18 Aug 2001Allowed

Rajiv Kumar Bhaskar Vs The Chairman, Life Insurance Corporation of India and Others

Patna High Court · (2001) 3 BLJR 1867

Constitution of India, 1950 — Article 142

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High Courts17 Aug 2001Allowed

Bhargava Bhushan Press Vs Bihar State Text Book Publishing Corporation Ltd. and Others

Patna High Court · (2001) 08 PAT CK 0088

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High Courts17 Aug 2001Dismissed

Ganesh Chandra Jha Vs Parmeshwar Thakur and Others

Patna High Court · (2001) 08 PAT CK 0077

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High Courts17 Aug 2001Allowed

Rajiv Kumar Bhaskar Vs The Chairman, Life Insurance Corporation of India and Others

Patna High Court · (2001) 4 PLJR 180

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 142

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High Courts17 Aug 2001Allowed

Barelal Singh and Others Vs The State of Bihar

Patna High Court · (2001) 4 PLJR 449

Penal Code, 1860 (IPC) — Section 144, 34, 379

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High Courts16 Aug 2001

Ashwini Kumar Singh Vs Union of India (UOI) and Others

Patna High Court · (2001) 4 PLJR 242

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High Courts16 Aug 2001Dismissed

Shiv Nath Paswan Vs State of Bihar

Patna High Court · (2001) 4 PLJR 85

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 366A, 376

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High Courts16 Aug 2001Allowed

Sweetty Kumari @ Rekha Vs The State of Bihar and Others

Patna High Court · (2001) 08 PAT CK 0096

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High Courts16 Aug 2001Dismissed

Matuki Giri @ Dharam Nath Giri, Ram Narayan Dubey and Parmanand Dubey @ Parmanand Dwivedi Vs State of Bihar

Patna High Court · (2001) 4 PLJR 117

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 482Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341

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High Courts16 Aug 2001Allowed

Sri Pratap Narayan Mishra Vs State of Bihar and Others

Patna High Court · (2001) 4 PLJR 137

Representation of the People Act, 1951 — Section 28A

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High Courts16 Aug 2001Dismissed

Jinish Lai Sah Vs State of Bihar

Patna High Court · (2001) 08 PAT CK 0058

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High Courts16 Aug 2001

Ashok Cattle and Poultry Food Industries Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 372

Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 27AA

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