High Courts24 Aug 2001Allowed

Ratan Lal Agrawal Vs State of Bihar

Patna High Court · (2001) 4 PLJR 759

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Trade Article (Licences Unification) Order, 1984 — Section 2