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Patna High Court judgments, 2001

1,006 judgments · page 15 of 51

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High Courts05 Sept 2001

The State of Bihar and Others Vs Ganga Bishun Mahto and Others

Patna High Court · (2001) 09 PAT CK 0010

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High Courts05 Sept 2001

Ram Bachan Singh Yadav, Laxman Singh Yadav and Hardwar Singh Vs State of Bihar

Patna High Court · (2002) 2 PLJR 280

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 325, 34
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High Courts04 Sept 2001Allowed

Triveni Mahto Vs State of Bihar and Others

Patna High Court · (2005) 4 PLJR 505

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High Courts04 Sept 2001Dismissed

North Bihar Chamber of Commerce and Industries and Others Vs State of Bihar and Others

Patna High Court · (2001) 09 PAT CK 0061

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High Courts04 Sept 2001Allowed

Oriental Insurance Co. Ltd. Vs Suresh Kumar and Others

Patna High Court · (2001) 09 PAT CK 0052

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High Courts04 Sept 2001Allowed

Ashok Mitra and Others Vs State of Bihar and Another

Patna High Court · (2002) 3 RCR(Criminal) 378

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High Courts04 Sept 2001Allowed

Smt. Rina Roy and Others Vs The State of Bihar and Others

Patna High Court · (2001) 09 PAT CK 0019

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High Courts04 Sept 2001Dismissed

Prem Printing Press Vs Bihar State Text Book Publishing Corporation Ltd. and Others

Patna High Court · (2001) 09 PAT CK 0005

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High Courts04 Sept 2001Dismissed

Kunti Devi Vs The Chairman-Cum-Managing Director, Syndicate Bank Staff Department and Others

Patna High Court · (2001) 09 PAT CK 0001

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High Courts03 Sept 2001Dismissed

Smt. Subhadra Devi Vs The State of Bihar and Others

Patna High Court · (2001) 4 PLJR 343

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High Courts03 Sept 2001

Ramji Gope and Another Vs State of Bihar and Others

Patna High Court · (2001) 4 PLJR 348

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High Courts03 Sept 2001Dismissed

Prakash Poddar @ Jai Prakash Poddar and Others Vs The State of Bihar

Patna High Court · (2001) 09 PAT CK 0006

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High Courts31 Aug 2001Dismissed

Md. Mehandi Imam @ Mehdi Imam Vs The State of Bihar and Others

Patna High Court · (2001) 08 PAT CK 0127

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High Courts31 Aug 2001Dismissed

Alakhraj Devi and Others Vs Ram Surith Singh and Others

Patna High Court · (2001) 3 BLJR 2031 : (2001) 4 PLJR 554

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High Courts31 Aug 2001Dismissed

Sunil Singh @ Captain Sunil Vs The State and Others

Patna High Court · (2001) 08 PAT CK 0106

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High Courts31 Aug 2001Allowed

Ashok Kumar Tiwary Vs State of Bihar and Another

Patna High Court · (2001) 08 PAT CK 0094

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High Courts31 Aug 2001Dismissed

Arun Kumar Vs Allahabad Bank and Others

Patna High Court · (2001) 08 PAT CK 0091

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High Courts31 Aug 2001

N.M. Krishnan Vs State of Bihar

Patna High Court · (2001) 08 PAT CK 0043

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High Courts31 Aug 2001Dismissed

Balkrishna Singh Vs The Indian Oil Corporation Ltd. and Others

Patna High Court · (2001) 3 BLJR 1947 : (2001) 4 PLJR 358

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High Courts31 Aug 2001Allowed

Rana Glass and Allied Industries Pvt. Ltd. and Others Vs The State of Bihar and Another

Patna High Court · (2002) 1 PLJR 96

Companies Act, 1956 — Section 159, 162(1)
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