High Courts05 Jul 2001
Satrughan Mistry and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 3 BLJR 1651
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 28 of 51
High Courts04 Jul 2001Dismissed
Radha Kant Singh and Others Vs Mahadeo Sao and Others
Patna High Court · (2001) 3 PLJR 430
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts04 Jul 2001Allowed
Syed Abdul Qadir and Others Vs State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0129
High Courts04 Jul 2001
Saraswati Devi and Others Vs Baidya Nath Pd. and Others
Patna High Court · (2001) 2 BLJR 1516 : (2001) 3 PLJR 447
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts04 Jul 2001Allowed
The Oriental Fire and General Insurance Company Ltd. Vs Suchita Mishra and Others
Patna High Court · (2001) 07 PAT CK 0104
High Courts04 Jul 2001Dismissed
Pramod Kumar Sharma and Others Vs State Bank of India and Others
Patna High Court · (2001) 3 BLJR 1752
High Courts04 Jul 2001Allowed
Bibi Fahmidun Nisa Vs Dalni Devi and Others
Patna High Court · (2001) 2 BLJR 1501 : (2001) 3 PLJR 826
High Courts04 Jul 2001
Toshan Sah Vs Jiwachh Sah
Patna High Court · (2001) 2 BLJR 1508 : (2001) 3 PLJR 477
High Courts03 Jul 2001
Tirthanand Singh and Others Vs Sk. Zer Mohammad and Others
Patna High Court · (2001) 2 BLJR 1499 : (2001) 3 PLJR 457
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5
High Courts03 Jul 2001
National Insurance Company Ltd. Vs Giribala Singh and Others
Patna High Court · (2001) 2 AnWR 421 : (2001) 2 BLJR 1540 : (2001) 3 PLJR 463
Motor Vehicles Act, 1939 — Section 95(2)(b)(i), 95(2)(b)(ii), 95(2)(v)(i)
High Courts03 Jul 2001Dismissed
Gangeshwari Devi Vs State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0015
High Courts02 Jul 2001Allowed
Smt. Sunita Singh Vs Ramjee Singh
Patna High Court · (2001) 3 PLJR 431
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts02 Jul 2001
Lakshmi Roy Vs State of Bihar and Others
Patna High Court · (2002) 4 RCR(Civil) 626
High Courts02 Jul 2001
Ram Pati Mishra and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1502 : (2001) 3 PLJR 462
Constitution of India, 1950 — Article 14, 16
High Courts29 Jun 2001Allowed
Kumar Anand Mishra Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 287
Constitution of India, 1950 — Article 14, 16
High Courts29 Jun 2001
Dawlin Nir and Others Vs Hindustan Fertilizer Corporation Ltd. and Others
Patna High Court · (2001) 3 PLJR 531
High Courts27 Jun 2001Allowed
Raj Mani Sinha and Others Vs Suraj Kumar Sinha and Others
Patna High Court · (2001) 06 PAT CK 0038
High Courts27 Jun 2001
Dr. Ranjit Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 768
Bihar General Provident Fund Rules, 1948 — Rule 14Bihar Pension Rules, 1950 — Rule 27, 43
High Courts27 Jun 2001Dismissed
Asgar Ali Vs The Vaishali Kshetriya Gramin Bank and Others
Patna High Court · (2001) 3 PLJR 321
High Courts27 Jun 2001Dismissed
Kanik Lal Thakur Vs State of Bihar
Patna High Court · (2001) 06 PAT CK 0023