High Courts22 Jun 2001Allowed
Shri Surendra Deo Pandey Vs The Central Bank of India and Others
Patna High Court · (2001) 3 PLJR 355
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 30 of 51
High Courts22 Jun 2001
Abdul Rauf Vs Sayara Begum and Others
Patna High Court · (2001) 2 BLJR 1504 : (2001) 3 PLJR 380
Transfer of Property Act, 1882 — Section 106
High Courts22 Jun 2001Dismissed
Kripal Singh Vs State of Bihar
Patna High Court · (2001) 06 PAT CK 0005
High Courts20 Jun 2001Dismissed
Ashish Sahkari Grih Nirman Samiti Vs The State of Bihar and Others
Patna High Court · (2001) 06 PAT CK 0043
High Courts20 Jun 2001
Smt. Anjana Devi and Others Vs State and Others
Patna High Court · (2002) 2 PLJR 743
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1)
High Courts20 Jun 2001
Rash Narayan Singh Vs Sita Devi and Others
Patna High Court · (2001) 2 BLJR 1444 : (2001) 3 PLJR 354
High Courts20 Jun 2001Allowed
Kumud Ranjan and Another, etc. etc. Vs Munger Kshetriya Gramin Bank and Others
Patna High Court · (2001) 06 PAT CK 0025
High Courts20 Jun 2001Dismissed
Sayeeda Khatoon Vs Bibi Sayeeda Tahira Nahid
Patna High Court · (2001) 06 PAT CK 0017
High Courts20 Jun 2001Allowed
Smt. Veena Sharma Vs The State Bank of India and Others
Patna High Court · (2001) 06 PAT CK 0015
High Courts19 Jun 2001
Anil Kumar Tiwary Vs The Patna Mun. Corporation and Others
Patna High Court · (2001) 3 PLJR 639
High Courts19 Jun 2001
Bihar State Scheduled Caste Co-operative Development Corporation Limited Vs Shankar Prasad and Others
Patna High Court · (2001) 3 PLJR 832 : (2001) 1 PLJR 832
Constitution of India, 1950 — Article 14, 16
High Courts19 Jun 2001
Kamal Nath Jha Vs Life Insurance Corporation of India and Others
Patna High Court · (2001) 2 BLJR 1510
High Courts19 Jun 2001Dismissed
Ajeet Kumar Singh Vs Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 7
High Courts19 Jun 2001Allowed
Paras Rai and Others Vs State of Bihar
Patna High Court · (2001) 3 PLJR 718
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 379
High Courts19 Jun 2001Dismissed
Ram Chandra Govind Pd. Vs The Comm. of I.T. Tax
Patna High Court · (2001) 3 PLJR 672
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts19 Jun 2001Dismissed
Rajan Prasad Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 806
High Courts31 May 2001Dismissed
Pratap Rai Vs Smt. Meera Kumari and Others
Patna High Court · (2001) 05 PAT CK 0001
High Courts30 May 2001Allowed
Awadhesh Prasad Singh Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1486a : (2001) 3 PLJR 308
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts30 May 2001Allowed
Dhruva Kumar Srivastava Vs Chairman, B.S.E.B.
Patna High Court · (2001) 3 BLJR 1638 : (2001) 3 PLJR 357
Bihar Pension Rules, 1950 — Rule 106, 250Bihar State Electricity Board Service Regulations, 1976 — Regulation 73, 75
High Courts18 May 2001Dismissed
Ram Babu Singh and Lakshman Singh Vs The State of Bihar State of Bihar Vs Ram Babu Singh and Lakshuman Singh
Patna High Court · (2001) 05 PAT CK 0044