High Courts11 May 2001Dismissed
Nakaha Sahni @ Nakta Sahni @ Rajendra Sahni and Others Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 594
Penal Code, 1860 (IPC) — Section 149, 302, 307
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 32 of 51
High Courts11 May 2001
Farhana Nasreen and Another Vs State of Bihar and Another
Patna High Court · (2001) 2 BLJR 1547
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468
High Courts11 May 2001
Ramswaroop Tanti Vs Sadanand @ Sadho Sharma
Patna High Court · (2001) 2 BLJR 1285 : (2001) 3 PLJR 159
Penal Code, 1860 (IPC) — Section 448Specific Relief Act, 1963 — Section 34
High Courts11 May 2001Allowed
Ram Deo Paswan Vs State of Bihar and Another
Patna High Court · (2001) 2 BLJR 1441 : (2001) 3 PLJR 363
Penal Code, 1860 (IPC) — Section 323, 379, 498A
High Courts11 May 2001Dismissed
Sri Prem Kumar Sharma Vs Central Administrative Tribunal and Others
Patna High Court · (2001) 3 PLJR 589
High Courts09 May 2001Allowed
Pawanh Prakaswh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 05 PAT CK 0049
High Courts09 May 2001
Ram Nandan Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2001) 05 PAT CK 0022
High Courts09 May 2001Dismissed
The Union of India (UOI) and Others Vs Sri. I.D. Boutha
Patna High Court · (2001) 3 PLJR 631
High Courts08 May 2001Allowed
Surendra Kumar and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 306
High Courts08 May 2001Dismissed
Bihar State Housing Board Vs The State of Bihar and Others
Patna High Court · (2001) 05 PAT CK 0017
High Courts08 May 2001Dismissed
Shri Krit Narain Thakur Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 590
High Courts07 May 2001Allowed
Keshar Paswan @ Ram Bachu Paswan and Others Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1552
Penal Code, 1860 (IPC) — Section 361, 366
High Courts07 May 2001Allowed
Nathuni Yadav Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1489 : (2001) 3 PLJR 322
Penal Code, 1860 (IPC) — Section 302
High Courts07 May 2001
Jainu Dhunia Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1549
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts07 May 2001Allowed
Dorik Nonia @ Dorik Chouhan Vs Ganesh Mahton and Others
Patna High Court · (2001) 3 PLJR 525
High Courts07 May 2001Allowed
Jagdish Prasad Yadav (in 1118) Beer Bahadur Singh (in 1120) Vyas Narayan Singh (in 1371) Uma Shankar Raj and Others (in 1634) Kapildeo Prasad (in 2059) Yogendra Singh (in 3573) Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 729
Constitution of India, 1950 — Article 14, 16
High Courts04 May 2001
The C.B.I. (A.H.D.) Vs Braj Bhushan Prasad and Others
Patna High Court · (2001) 05 PAT CK 0027
High Courts04 May 2001Allowed
Sakaldeo Prasad Vs State of Bihar
Patna High Court · (2001) 3 PLJR 174
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts03 May 2001Allowed
Sahraj Yadav and Others Vs State of Bihar.
Patna High Court · (2001) 05 PAT CK 0026