High Courts08 Apr 2001Allowed
Sri Jai Prakash Jha Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 574
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 37 of 51
High Courts06 Apr 2001
Vijay Kumar Pandey Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1076 : (2001) 2 PLJR 474
Constitution of India, 1950 — Article 14, 16, 21
High Courts06 Apr 2001Allowed
State Election Commissioner Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0045
High Courts06 Apr 2001Allowed
The State Election Commissioner Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0036
High Courts06 Apr 2001Dismissed
Ganga Prasad Jha and Others Vs The Vice Chancellor and Others
Patna High Court · (2001) 2 PLJR 391
High Courts04 Apr 2001Allowed
Dr. Anirudh Mishra Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 406
Constitution of India, 1950 — Article 14, 16
High Courts04 Apr 2001Allowed
Ram Raj Pandey Vs State of Bihar and Others
Patna High Court · (2001) 04 PAT CK 0038
High Courts04 Apr 2001
Bhopal Singh and Others Vs Nagendra Narain Singh and Others
Patna High Court · (2001) 04 PAT CK 0034
High Courts04 Apr 2001
Laxmi Narain Lal @ Lakshmi Nar Vs Ramesh Chandra Purbey
Patna High Court · (2001) 04 PAT CK 0032
High Courts04 Apr 2001Dismissed
Arun Kumar Rai Vs The Secretary, Bihar State Electricity Board and Others
Patna High Court · (2001) 2 PLJR 479
Constitution of India, 1950 — Article 226
High Courts04 Apr 2001Allowed
Anant Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 551
Constitution of India, 1950 — Article 16, 16(4), 245, 253, 41Patna University Act, 1976 — Section 58
High Courts04 Apr 2001Dismissed
Saudagar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 659
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Apr 2001
Ram Prakash Kushwaha Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 392
High Courts03 Apr 2001Dismissed
Bihar Police Men''s Association and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1389 : (2001) 2 PLJR 393
High Courts03 Apr 2001Dismissed
Jitendra Prasad Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 04 PAT CK 0052
High Courts03 Apr 2001Allowed
Maheshwar Lal Das Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 504
High Courts02 Apr 2001Dismissed
State of Bihar and Others Vs Oswal Chemicals and Fertilizers Ltd. and Others
Patna High Court · (2001) 04 PAT CK 0051
High Courts30 Mar 2001Allowed
Hari Jee Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 745
Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Mar 2001Allowed
Sogarath Pandit Vs State of Bihar and Another
Patna High Court · (2001) 3 PLJR 779
Dowry Prohibition Act, 1961 — Section 2, 3, 4
High Courts30 Mar 2001Dismissed
Bijay Metal Works, etc. Vs State of Bihar and Others etc.
Patna High Court · (2001) 2 BLJR 1110 : (2001) 2 PLJR 437
Bihar Finance Act, 1981 — Section 17(5)Bihar Sales Tax Rules, 1983 — Rule 3(3)