High Courts01 Feb 2000Allowed
Baldeo Choudhary and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 888 : (2000) 1 PLJR 914
Constitution of India, 1950 — Article 14, 16, 161
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 55 of 62
High Courts01 Feb 2000Dismissed
Shashikant Mowar @ Bidur and Others Vs The State of Bihar
Patna High Court · (2000) 3 PLJR 268
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 109, 403, 494, 498A
High Courts01 Feb 2000
Kumar Krishna Rastogi and Others Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1068
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 5, 5(2)(ii)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Feb 2000Dismissed
Shri Rounak Lal Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1078
Constitution of India, 1950 — Article 14, 16
High Courts01 Feb 2000Dismissed
Maithon Toppo Vs Heavy Engineering Corporation Ltd. and Others
Patna High Court · (2000) 1 PLJR 1046
High Courts31 Jan 2000Allowed
Geeta Devi and Vijay Singh Vs State of Bihar
Patna High Court · (2001) 1 PLJR 647
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 473Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3, 4
High Courts31 Jan 2000Allowed
Fakruddin Ali Ahmad @ Fakru Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 167
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 17, 21(1), 22Constitution of India, 1950 — Article 22(5)
High Courts31 Jan 2000
Sri Basudeo Jha and Others Vs Baidya Nath Mishra and Others
Patna High Court · (2000) 4 PLJR 207
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts31 Jan 2000Allowed
The Union of India (UOI) Vs Shyamanand Pathak and Others The State of Bihar and Others Vs The Union of India (UOI)
Patna High Court · (2000) 3 PLJR 515
High Courts31 Jan 2000
Prof. (Dr.) Sunil Kumar Sinha Vs Veer Kuer Singh University and Others
Patna High Court · (2000) 1 PLJR 988
High Courts28 Jan 2000
Nayan Kumar Munshi Vs V.C., B.N. Mandal University and Others
Patna High Court · (2000) 2 PLJR 774
High Courts28 Jan 2000Dismissed
Dhauna Paawan Vs State of Bihar
Patna High Court · (2000) 48 BLJR 945 : (2000) CriLJ 1539
Penal Code, 1860 (IPC) — Section 376
High Courts28 Jan 2000Allowed
Naresh Yadav and Others etc. Vs State of Bihar
Patna High Court · (2000) 48 BLJR 963 : (2000) CriLJ 2041
Arms Act, 1959 — Section 25A, 26, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts28 Jan 2000Dismissed
Praveer Kumar Das Gupta and Another Vs State of Bihar
Patna High Court · (2000) 2 BLJR 948
Penal Code, 1860 (IPC) — Section 107, 409, 414, 419, 420
High Courts27 Jan 2000Dismissed
Nilu Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 922
High Courts27 Jan 2000Allowed
Rishi Cement Company Ltd. Vs B.S.E Board and Others
Patna High Court · (2000) 2 PLJR 827
Constitution of India, 1950 — Article 14Electricity Act, 1910 — Section 24, 39, 40Penal Code, 1860 (IPC) — Section 379
High Courts27 Jan 2000Allowed
Chameli Khatun Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 486
High Courts27 Jan 2000Allowed
Dr. Sideswari Prasad Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 156
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts27 Jan 2000Dismissed
Om Prakash Sharma Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 148 : (2000) 48 BLJR 869 : (2000) 1 PLJR 924
Bihar Industrial Area Development Authority Act, 1974 — Section 11
High Courts27 Jan 2000
Usha Beltron Ltd. and Another Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2000 Patna 183 : (2000) 48 BLJR 1842 : (2000) 2 PLJR 836
Electricity Act, 1910 — Section 39