High Courts25 Jan 2000Dismissed
Krishnanandan Singh @ Turanta Singh Vs State of Bihar
Patna High Court · (2000) CriLJ 2102
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 324
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 56 of 62
High Courts25 Jan 2000Dismissed
Ram Chandra Shah and Others Vs State of Bihar and Others
Patna High Court · (2000) 48 BLJR 875 : (2000) 86 FLR 72 : (2001) 3 LLJ 296 : (2000) 1 PLJR 990
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25F
High Courts25 Jan 2000Dismissed
Baijnath Prasad Gupta Vs Senior Regional Manager, F.C.I., Patna and Others
Patna High Court · AIR 2000 Patna 139
Advocates Act, 1961 — Section 35
High Courts25 Jan 2000Dismissed
Smt. Ranjoo Devi Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 864
High Courts25 Jan 2000Allowed
Hridya Nand Mishra Vs State of Bihar and others
Patna High Court · (2000) 1 PLJR 1023
High Courts24 Jan 2000Allowed
S.S.L. Steel Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 1168 : (2000) 2 PLJR 164
Constitution of India, 1950 — Article 14
High Courts24 Jan 2000Dismissed
Chandreshwari Prasad Yadav and Another Vs State of Bihar
Patna High Court · (2000) CriLJ 1542
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts24 Jan 2000Dismissed
Managing Director of Greaves Cotton and Company Limited Vs The State of Bihar and Another
Patna High Court · (2000) 2 PLJR 159
Penal Code, 1860 (IPC) — Section 409, 420
High Courts24 Jan 2000Allowed
State Bank of India Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1075
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 3, 31
High Courts24 Jan 2000Dismissed
Ramendra Nath Shome Vs Bihar State Road Transport Corporation and others
Patna High Court · (2000) 1 PLJR 1053
High Courts24 Jan 2000
Laxman Prasad Tiwary Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1061
High Courts24 Jan 2000
Dilip Kumar Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 85
High Courts21 Jan 2000Dismissed
Dilip Kumar Sinha Vs Ambika Prasad and Others
Patna High Court · (2000) 2 BLJR 1143
Penal Code, 1860 (IPC) — Section 145, 147, 149, 188, 307Representation of the People Act, 1951 — Section 100, 117, 128, 80, 80A
High Courts21 Jan 2000
Ram Ashish Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 69
High Courts21 Jan 2000Allowed
Dinanath Yadav and Others Vs Smt. Kusum Devi and Others
Patna High Court · (2000) 2 BLJR 910 : (2000) 2 PLJR 522
High Courts21 Jan 2000Dismissed
Smt. Sano Devi and Others Vs Smt. Rajo Devi and Others Lakho Singh Vs Sano Devi and Others
Patna High Court · (2000) 2 BLJR 901
Specific Relief Act, 1963 — Section 34, 36, 42
High Courts21 Jan 2000Allowed
Vidyapati Cold Storage Pvt. Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 878 : (2000) 2 PLJR 102
Essential Commodities Act, 1955 — Section 3
High Courts21 Jan 2000Dismissed
Raman Kumar Srivastava Vs The Birsa Agriculture University and Others
Patna High Court · (2000) 2 BLJR 859
High Courts21 Jan 2000Allowed
Punit Mandal and Others Vs State of Bihar
Patna High Court · (2000) CriLJ 1537
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts21 Jan 2000Dismissed
Rama Nand Prasad Singh Vs Vidya Sagar Nishad
Patna High Court · AIR 2000 Patna 262
Representation of the People Act, 1951 — Section 100(2), 36, 80, 80A, 81