High Courts03 Feb 2000Dismissed
Sita Ram Singh Vs State of Bihar
Patna High Court · (2000) 2 BLJR 939
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 54 of 62
High Courts03 Feb 2000Allowed
Sheo Shankar Flour and Rice Mills Vs The Managing Director, Bihar State Agricultural Marketing Board and Others
Patna High Court · (2000) 2 PLJR 134
Bihar Agricultural Produce Markets Act, 1960 — Section 27Bihar Agricultural Produce Markets Rules, 1975 — Rule 82
High Courts03 Feb 2000Allowed
Roy Construction and Company and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 724
High Courts03 Feb 2000Allowed
Chandra Shekhar Singh and Others Vs State of Bihar and Another
Patna High Court · (2000) 2 BLJR 941
Criminal Procedure Code, 1973 (CrPC) — Section 147, 482
High Courts03 Feb 2000Dismissed
Ram Nandan Sharma Vs The State of Bihar and Sri Ranjit Prasad
Patna High Court · (2000) 3 PLJR 441
Criminal Procedure Code, 1973 (CrPC) — Section 164, 2(1), 378, 378(1) 397, 397(1) 397(2) 401
High Courts03 Feb 2000Allowed
Mahitosh Biswas and Others Vs Champa Kumari Sinha
Patna High Court · (2000) 2 PLJR 247
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts03 Feb 2000Allowed
Prabhat Bhushan and Others Vs The State of Bihar and Uday Narain Shukla
Patna High Court · (2000) 4 PLJR 44
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts02 Feb 2000Dismissed
Rajdeo Sharma Vs The State of Bihar
Patna High Court · (2000) 02 PAT CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts02 Feb 2000Allowed
Mostt. Markhi Devi and Others Vs Ram Charan Mahto and Others
Patna High Court · (2000) 3 PLJR 98
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts02 Feb 2000Dismissed
Smt. Vina Kumari Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1050
High Courts02 Feb 2000Dismissed
Kedar Nath Jhunjhunwala Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 123 : (2000) 2 PLJR 849
Transfer of Property Act, 1882 — Section 108
High Courts02 Feb 2000Allowed
Ashwani Kumar Gupta Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 154 : (2000) 48 BLJR 883 : (2000) 2 PLJR 221
Bihar Public Land Encroachment Act, 1956 — Section 6
High Courts02 Feb 2000Dismissed
Mahboob Alam and Others Vs Khatiza Khatoon and Others
Patna High Court · (2000) 2 BLJR 893
Trusts Act, 1882 — Section 82
High Courts02 Feb 2000Allowed
Ramashish Choudhary and Others Vs State of Bihar and Another
Patna High Court · (2000) 2 PLJR 243
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 182, 211, 420, 465
High Courts01 Feb 2000
Kamleshwari Pandit Vs Tilka Manjhi Bhagalpur University and others
Patna High Court · (2000) 1 PLJR 1024
High Courts01 Feb 2000
Rajesh Kumar Gupta and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1022
High Courts01 Feb 2000Allowed
Dr. Ram Sewak Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 104
High Courts01 Feb 2000Allowed
Kamakshi Worah Vs Vinoba Bhave University and Others
Patna High Court · AIR 2000 Patna 334 : (2000) 2 PLJR 578
Constitution of India, 1950 — Article 226
High Courts01 Feb 2000Dismissed
Ramachandran K. Vs UCO Bank and Others
Patna High Court · (2000) 48 BLJR 1789 : (2001) 88 FLR 55 : (2002) 4 LLJ 729 : (2000) 2 PLJR 503
Constitution of India, 1950 — Article 14