High Courts05 Jan 2000

Mora Ho Vs State of Bihar and Others

Patna High Court · AIR 2000 Patna 101 : (2000) 48 BLJR 783 : (2000) 1 PLJR 692

Civil Procedure Code, 1908 (CPC) — Section 1(3)Scheduled District Regulation, 1833 — Section 5Scheduled Districts Act, 1874 — Section 7