High Courts11 Jan 2000Dismissed
State Vs Santosh Kumar and Another
Patna High Court · (2000) 3 PLJR 714
Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 61 of 62
High Courts11 Jan 2000Allowed
Arya Devi Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 882
High Courts11 Jan 2000Dismissed
Bishram Tete Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 846 : (2000) 2 PLJR 303
Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts11 Jan 2000Dismissed
Uma Kant Singh Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1079
High Courts11 Jan 2000Allowed
Shital Singh and Others Vs Nanan Singh and Others
Patna High Court · (2000) 2 BLJR 977
High Courts11 Jan 2000Allowed
Elite Engineering Company Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2000 Patna 170 : (2000) 48 BLJR 1015 : (2000) 2 PLJR 69 : (2000) 2 PLJR 68
Constitution of India, 1950 — Article 147, 19, 226
High Courts11 Jan 2000
Bijoy Uraon @ Phagu Uraon Vs State of Bihar
Patna High Court · (2000) CriLJ 3384 : (2000) 2 DMC 445
Criminal Procedure Code, 1973 (CrPC) — Section 222(1), 374(2)Penal Code, 1860 (IPC) — Section 304B, 306
High Courts11 Jan 2000Allowed
Jitendra Narayan Thakur Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2000) 2 BLJR 978 : (2000) 1 PLJR 719
Bihar Inter University Board Act, 1981 — Section 5(2)
High Courts11 Jan 2000Dismissed
Shekhar Bhushan Nag Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 862
Motor Vehicles Act, 1988 — Section 56
High Courts11 Jan 2000Allowed
Arvind Kumar Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 836 : (2000) 1 PLJR 722
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Jan 2000Allowed
Md. Sagir Vs Madina Khatoon, Gully and Asghar
Patna High Court · (2000) 2 PLJR 582
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19(3)
High Courts11 Jan 2000Allowed
Sunil Kumar Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 348
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 16(1), 16(2), 2(s), 31Constitution of India, 1950 — Article 19(1)(g)
High Courts10 Jan 2000Dismissed
Pappu Singh Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 517
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 2000Allowed
State of Bihar and Others Vs Mostt. Kamodia Devi and Others
Patna High Court · (2001) 1 BLJR 213
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 22Bihar Tenancy Act, 1885 — Section 48E, 48E
High Courts10 Jan 2000Allowed
Sri Ramanand Kumar and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1185
Partition Act, 1893 — Section 4Penal Code, 1860 (IPC) — Section 504
High Courts10 Jan 2000Dismissed
Mahesh Pandey Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 586
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4, 5
High Courts10 Jan 2000Dismissed
Tek Lal Yadav Vs State of Bihar
Patna High Court · (2000) 2 BLJR 982
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 30, 302, 304, 84
High Courts10 Jan 2000
Md. Sahjad Vs State of Bihar and Others
Patna High Court · (2000) CriLJ 1829 : (2000) 4 PLJR 34
Criminal Procedure Code, 1973 (CrPC) — Section 144, 188
High Courts10 Jan 2000Dismissed
Ramnandan Singh Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 55
High Courts10 Jan 2000Dismissed
Ramdeo Mali and Others Vs The State of Bihar
Patna High Court · (2001) 1 PLJR 639
Penal Code, 1860 (IPC) — Section 323, 324, 325, 341