High Courts13 Jan 2000Dismissed
Gholam Rasool Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 214
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 60 of 62
High Courts13 Jan 2000Allowed
Jagjit Kaur and Another Vs State of Bihar and Another
Patna High Court · (2000) 2 BLJR 1121
Criminal Procedure Code, 1973 (CrPC) — Section 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14AA
High Courts13 Jan 2000
Sheo Shankar Prasad Vs Deputy Registrar, Co-operative Societies, Patna Division and Others Chandraman Singh Vs The Joint Registrar, Co-operative Societies, Magadh Division, Gaya and Others
Patna High Court · (2000) 1 PLJR 1057
Bihar Co-operative Societies Act, 1935 — Section 48
High Courts13 Jan 2000Dismissed
Manoj Kumar Thakur @ Lucho Thakur Vs State of Bihar
Patna High Court · (2000) CriLJ 2166
Penal Code, 1860 (IPC) — Section 364, 365
High Courts13 Jan 2000Allowed
Hindeutsch Impex Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 140
High Courts13 Jan 2000Allowed
Ramdutta Ram Swaroop Nirmal and Another Vs Harnath Rai Banarsi Lal and Others
Patna High Court · (2000) 2 PLJR 596
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A, 13, 2
High Courts13 Jan 2000Allowed
Smt. Sushila Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1064
High Courts13 Jan 2000
Mrs. Sashi Bala Sinha Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1026
High Courts12 Jan 2000Dismissed
Ranju Kumari Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 307
High Courts12 Jan 2000Allowed
Jai Narain Sah and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 924 : (2000) 1 PLJR 874
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 147, 148, 323Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
High Courts12 Jan 2000Allowed
Mahmood Azam Siddique and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 838 : (2000) 3 PLJR 139
High Courts12 Jan 2000Allowed
Shridhar Koeri Vs State of Bihar
Patna High Court · (2001) 1 BLJR 160 : (2000) 3 PLJR 295
Arms Act, 1959 — Section 25, 26, 27, 35Evidence Act, 1872 — Section 108Penal Code, 1860 (IPC) — Section 399, 402
High Courts12 Jan 2000Allowed
Mostt. Indrasani Kunwar Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 975 : (2000) 2 PLJR 83
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts12 Jan 2000Dismissed
Lalan Prasad Singh Vs State of Bihar
Patna High Court · (2000) 2 BLJR 930 : (2000) 4 PLJR 38
High Courts12 Jan 2000Dismissed
Lakhan Sah @ Lakhan Sonar and Another Vs State of Bihar
Patna High Court · (2000) 2 BLJR 934
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 412, 414
High Courts12 Jan 2000Allowed
Ram Charitar Prasad Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1075
Bihar Service Code, 1952 — Rule 97, 97(2)
High Courts12 Jan 2000Dismissed
Ashok Kumar Pandey Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1236 : (2001) 3 PLJR 35
Constitution of India, 1950 — Article 226, 227
High Courts12 Jan 2000Allowed
Mahmood Azam Siddique Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 139
High Courts12 Jan 2000Allowed
S. Sarwar Ali Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 165
Bihar Lokayukta Act, 1973 — Section 20, 3
High Courts11 Jan 2000Dismissed
Balwant Singh and Others Vs Anand Kumar Sharma and Others
Patna High Court · (2000) 1 PLJR 975
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1)(d), 11(1)(d), 13(1), 15Constitution of India, 1950 — Article 142Transfer of Property Act, 1882 — Section 106